High Courts06 Jul 2022Disposed Of
M/s Alfa Ignot Pvt. Ltd. And Others Vs Commissioner Of The CGST, And Others
Uttarakhand High Court · (2022) 07 UK CK 0021
Central Goods And Services Tax Act, 2017 — Section 69(1), 70
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 29 of 61
High Courts06 Jul 2022Disposed Of
M/S M.A. Construction Through Proprietor Aslam Vs Ajay Kumar Katiyan
Uttarakhand High Court · (2022) 07 UK CK 0014
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts06 Jul 2022Disposed Of
M/s M.A. Construction Through Proprietor Aslam Vs Ajay Kumar Katiyan
Uttarakhand High Court · (2022) 07 UK CK 0013
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts06 Jul 2022Disposed Of
Debarshi Bandyopadhyay And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts06 Jul 2022Disposed Of
Mohammad Salman Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 325, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Jul 2022Disposed Of
Dr. Neeru Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0010
Uttar Pradesh Fundamental Rules, 1935 — Rule 81(b)(ii)
High Courts05 Jul 2022Dismissed
Panchdev Dubey Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0027
Indian Penal Code, 1860 — Section 408Constitution Of India, 1950 — Article 226
High Courts05 Jul 2022Allowed
Anil Kumar Alias Anil Koli Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0026
Indian Penal Code, 1860 — Section 147, 323, 427, 504, 506
High Courts05 Jul 2022Disposed Of
Ishwer Chand Verma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 309, 482Indian Penal Code, 1860 — Section 336Arms Act, 1959 — Section 30
High Courts05 Jul 2022Allowed
Umesh Garkoti And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0020
Indian Penal Code, 1860 — Section 323, 504, 506
High Courts05 Jul 2022Dismissed
Mamta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0019
Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7, 8, 13Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts05 Jul 2022Disposed Of
Kuldeep Singh And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0018
Indian Penal Code, 1860 — Section 313, 323, 354, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41(a)
High Courts05 Jul 2022Disposed Of
Ranpreet Singh And Smt. Surender Kaur Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Jul 2022Disposed Of
Sudhir Kumar Vs Vandana Goyal
Uttarakhand High Court · (2022) 07 UK CK 0016
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts05 Jul 2022Disposed Of
Bhuwan Chandra And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0015
High Courts04 Jul 2022Dismissed
Lalit Dewari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0033
Indian Penal Code, 1860 — Section 120B, 342, 394, 411Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Jul 2022Dismissed
Vijay Latwal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 07 UK CK 0032
High Courts04 Jul 2022Allowed
Nikhil Sharma Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2022) 07 UK CK 0029
High Courts04 Jul 2022Disposed Of
Roshan Lal Vs Ramendra Prakash Singhal
Uttarakhand High Court · (2022) 07 UK CK 0028
Constitution Of India, 1950 — Article 227
High Courts04 Jul 2022Disposed Of
Soyyab Hussain Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0009