High Courts11 Jul 2022Disposed Of
Mohammad Shahban Ul Haq Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0053
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 28 of 61
High Courts11 Jul 2022Disposed Of
Rekha Devi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0052
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts11 Jul 2022Disposed Of
Animesh Sundriyal & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0047
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Jul 2022Disposed Of
Jeet Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0051
Indian Penal Code, 1860 — Section 147, 148, 307, 506Code Of Criminal Procedure, 1973 — Section 320
High Courts08 Jul 2022Dismissed
Rama Devi Vs Mohan Chandra Joshi
Uttarakhand High Court · (2022) 07 UK CK 0049
High Courts08 Jul 2022
Anil Tripathi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 07 UK CK 0048
Dying-In-Harness Rules, 1974 — Rule 5
High Courts08 Jul 2022Disposed Of
Amit Verma And Suraj Prakash Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0038
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A
High Courts08 Jul 2022Disposed Of
Krishna Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0037
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 380, 411
High Courts08 Jul 2022Disposed Of
Faizan Ilahi And Aasif Husain Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0036
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 308, 341
High Courts08 Jul 2022Disposed Of
Ankit And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0035
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 354, 427, 452, 504, 506
High Courts08 Jul 2022Allowed
Pushpa Mishra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0034
Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33, 39, 40, 41, 210
High Courts07 Jul 2022Disposed Of
Shiwani And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0045
High Courts07 Jul 2022Disposed Of
Rakesh Dhingra Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Jul 2022Dismissed
Neelam Sanjay Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0043
High Courts07 Jul 2022Dismissed
M/s M.Y. Enterprises Vs Uttarakhand Power Corporation Limited & Others
Uttarakhand High Court · (2022) 07 UK CK 0041
High Courts07 Jul 2022Dismissed
Tarun Kumar Sahani Vs Neha Sahani
Uttarakhand High Court · (2022) 07 UK CK 0039
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts07 Jul 2022Disposed Of
Aslam Vs Julfkaar
Uttarakhand High Court · (2022) 07 UK CK 0031
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts07 Jul 2022Allowed
Wasim Alias Haseen Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 07 UK CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 454Constitution Of India, 1950 — Article 21
High Courts06 Jul 2022Allowed
Waseem Khan Vs State Through Principal Secretary, Home, U.K. & Others
Uttarakhand High Court · (2022) 07 UK CK 0024
High Courts06 Jul 2022Disposed Of
Mamta Joshi Vs Managing Director, Uttarakhand Pey Jal Sansadhan Vikas Evam Nirman Nigam & Another
Uttarakhand High Court · (2022) 07 UK CK 0022