COURT ARCHIVE

Uttarakhand High Court judgments, 2022

1,206 judgments · page 26 of 61

High Courts15 Jul 2022Disposed Of

Harmeet Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 07 UK CK 0080

Code Of Criminal Procedure, 1973 — Section 309, 482Indian Penal Code, 1860 — Section 302, 506Arms Act, 1959 — Section 25
High Courts15 Jul 2022

Adesh Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 07 UK CK 0077

Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8