High Courts27 Jul 2022Disposed Of
Mamta Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0142
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 24 of 61
High Courts27 Jul 2022Allowed
Riyasat Ali & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 07 UK CK 0141
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306Constitution Of India, 1950 — Article 21
High Courts27 Jul 2022Allowed
Amitabh Singh & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 07 UK CK 0140
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 188, 307, 354, 427, 452, 504, 506Constitution Of India, 1950 — Article 21
High Courts26 Jul 2022Dismissed
Commissioner, Commercial Tax Uttarakhand, Dehradun Vs M/s Bansal Electricals
Uttarakhand High Court · (2022) 07 UK CK 0135
High Courts26 Jul 2022Disposed Of
Naziya Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0122
Indian Penal Code, 1860 — Section 363, 366A
High Courts26 Jul 2022Dismissed
Bhagat Singh Badiyari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0121
High Courts25 Jul 2022Dismissed
Commissioner State/Commercial Tax Uttarakhand Vs M/s B.R. Traders Pvt. Ltd
Uttarakhand High Court · (2022) 07 UK CK 0132
High Courts25 Jul 2022Dismissed
Suresh Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0131
Uttaranchal Services Of Engineers Minor Irrigation Department, Rules, 2006 — Rule 3, 18Constitution Of India, 1950 — Article 309
High Courts25 Jul 2022Dismissed
State Of Uttarakhand & Another Vs Surya Prakash Singh & Others
Uttarakhand High Court · (2022) 07 UK CK 0130
High Courts25 Jul 2022Disposed Of
Mridula Sharma Vs District Judge, Champawat & Another
Uttarakhand High Court · (2022) 07 UK CK 0129
High Courts25 Jul 2022Disposed Of
Dr. Deepak Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 07 UK CK 0128
Transfer Of Property Act, 1882, Section 9
High Courts25 Jul 2022Disposed Of
Arjun Singh Bhandari Vs Bar Council Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0127
Advocates Act, 1961 — Section 9(1)
High Courts25 Jul 2022Disposed Of
Lal Khan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0126
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 504, 506
High Courts25 Jul 2022Disposed Of
Digvijay Singh And Others Vs Uttarakhand Jal Sansthan And Others
Uttarakhand High Court · (2022) 07 UK CK 0125
Constitution Of India, 1950 — Article 21
High Courts25 Jul 2022Dismissed
Jai Gopal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0124
High Courts25 Jul 2022Disposed Of
M/s Falcon Security & Multipurpose Services Through Its Sole Proprietor Vs Secretary, Department Of Urban Development & Others
Uttarakhand High Court · (2022) 07 UK CK 0123
High Courts25 Jul 2022Dismissed
Sunil Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0118
High Courts25 Jul 2022Dismissed
Shivam Kumar And Two Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 07 UK CK 0117
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 438, 482Indian Penal Code, 1860 — Section 304BEvidence Act, 1872, — Section 113B
High Courts22 Jul 2022Allowed
M/s Uttara Awas Yojna A Proprietorship Concern Vs Garhwal Mandal Vikas Nigam
Uttarakhand High Court · (2022) 07 UK CK 0156
Arbitration & Conciliation Act, 1996 — Section 11(6)
High Courts22 Jul 2022Dismissed
Nitin Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 07 UK CK 0138
Uttarakhand Government Servants Relaxation In Qualifying Service For Promotion Rules, 2010 — Rule 4Uttarakhand School Education Regulations, 2009 — Regulation 2(1), 10(dd)