High Courts25 Apr 2019Dismissed
Akshay Panwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0139
Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 85 of 106
High Courts25 Apr 2019Disposed Off
Mohan Pal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 04 UK CK 0138
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts25 Apr 2019Disposed Off
Himanshu Joshi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0136
Constitution Of India, 1950 — Article 226
High Courts25 Apr 2019Dismissed
Arjun Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0135
High Courts25 Apr 2019Dismissed
Dr. Ashok Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0134
Constitution Of India, 1950 — Article 226
High Courts25 Apr 2019Disposed Off
Lok Chetna Manch Vs Union Of India And Others
Uttarakhand High Court · (2019) 04 UK CK 0133
High Courts25 Apr 2019Dismissed
Haji Naseem Ahmad Vs Uttarakhand Wakf Board & Others
Uttarakhand High Court · (2019) 04 UK CK 0132
Waqf Act, 1995 — Section 64, 64(1), 64(3), 67(2), 83, 83(3)Code Of Civil Procedure, 1908 — Section 83(8)Limitation Act, 1963 & mdash; Section 14
High Courts25 Apr 2019Dismissed
Shajid Husain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0122
Uttar Pradesh Control Of Goondas Act, 1970 — Section 2(b), 3, 6, 7, 7(2), 9Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 353, 393, 427, 504, 506Constitution Of India, 1950 — Article 226
High Courts24 Apr 2019Disposed Off
Khilap Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0131
Constitution Of India, 1950 — Article 226
High Courts24 Apr 2019Dismissed
Swarn Singh Rawat & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0130
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 354, 504, 506
High Courts24 Apr 2019Dismissed
Ashish Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0129
High Courts24 Apr 2019Dismissed
Ashok Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0128
High Courts24 Apr 2019Dismissed
Anil Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0127
High Courts24 Apr 2019Allowed
Kulvanta Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0126
Arms Act, 1959 — Section 17, 18Code Of Criminal Procedure, 1973 — Section 107, 116, 116(3)
High Courts24 Apr 2019Disposed Off
Indramani Pant Vs Sunita
Uttarakhand High Court · (2019) 04 UK CK 0125
Indian Penal Code, 1860 — Section 323, 504, 506Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts24 Apr 2019Dismissed
Mona Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0124
Code Of Criminal Procedure, 1973 — Section 313, 372, 377, 378, 386Indian Penal Code, 1860 — Section 34, 302, 323, 504
High Courts23 Apr 2019Dismissed
Vishal Verma @ Vishal Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0123
Indian Penal Code, 1860 — Section 120B, 420Constitution Of India, 1950 — Article 226
High Courts23 Apr 2019Dismissed
M/s Maruti Sah & Brothers & Others Vs The Principal Commissioner Of Income Tax & Another
Uttarakhand High Court · (2019) 04 UK CK 0121
Income Tax Act, 1961 — Section 147, 148, 148(1), 260AConstitution Of India, 1950 — Article 226
High Courts23 Apr 2019Dismissed
Meharban Ali Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0120
Code Of Criminal Procedure, 1973 — Section 200, 202, 313, 320, 482Negotiable Instruments Act, 1881 — Section 138
High Courts23 Apr 2019Allowed
Rahul Sareen Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0119
Code Of Criminal Procedure, 1973 — Section 320 ,482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4