High Courts27 Apr 2019Allowed
Shiv Kumar Karanwal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0160
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 452, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 84 of 106
High Courts27 Apr 2019Disposed Off
Uttarakhand Transport Corporation & Others Vs Kamlesh Diwedi & Another
Uttarakhand High Court · (2019) 04 UK CK 0159
High Courts27 Apr 2019Dismissed
Rajmohan Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0158
Right Of Children To Free And Compulsory Education Act, 2009 — Section 3, 6, 8, 9, 38Right Of Children To Free And Compulsory Education Rules, 2010 — Rule 22
High Courts27 Apr 2019Allowed
Dr. Aaftab Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0157
Central Universities Act, 2009 — Section 3(1), 35Constitution Of India, 1950 — Article 226
High Courts27 Apr 2019Dismissed
Ganga Prasad And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0156
Road Transport Corporation Act, 1950 — Section 45(1)Uttar Pradesh Road Transport Corporation Employees (Other Than Officers) Service, Regulations, 1981 — Regulation 10, 11, 11(a), 11(c), 11(1), 11(1)(b), 11(2), 31, 31(2)(ii)
High Courts27 Apr 2019Disposed Off
Khadga Ram Laper Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0149
Uttaranchal Educational (General Education Cadre) Service Rules, 2006 — Rule 5Constitution Of India, 1950 — Article 14
High Courts27 Apr 2019Disposed Off
Sanatan Dharam Pratinidhi Sabha Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0148
Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1), 11, 17(4)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 98Constitution Of India, 1950 — Article 300A
High Courts27 Apr 2019Dismissed
Uttarakhand Power Corporation Ltd Vs M/S Shri Vedmata Gayatri Trust
Uttarakhand High Court · (2019) 04 UK CK 0147
High Courts27 Apr 2019Allowed
Rajendra Tyagi & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0146
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts26 Apr 2019Allowed
Managing Director, Uttarakhand Parivahan Nigam Vs Sumit Kumar Katiyar
Uttarakhand High Court · (2019) 04 UK CK 0155
High Courts26 Apr 2019Allowed
Indresh Kumar Sehgal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0154
Uttar Pradesh Excise Act, 1910 — Section 11, 11(1)
High Courts26 Apr 2019Dismissed
Mahesh Kumar & Others Vs Pradeep Kumar & Others
Uttarakhand High Court · (2019) 04 UK CK 0153
Uttar Pradesh Urban Buildings (Regulating Of Letting, Rent And Eviction) Act, 1972 — Section 15, 21(1)(a), 34Code Of Civil Procedure, 1908 — Section 24, Order 6 Rule 17General Rules (Civil), 1986 — Rule 216
High Courts26 Apr 2019Dismissed
Ruchi Saxena Vs Sunil Saxena
Uttarakhand High Court · (2019) 04 UK CK 0152
High Courts26 Apr 2019Dismissed
Devendra Gupta Alias Tinku And Others Vs Usha Devi & Others
Uttarakhand High Court · (2019) 04 UK CK 0151
Code Of Civil Procedure, 1908 — Section 47, 47(2), 115, 152, Order 7 Rule 3, Order 9 Rule 13, Order 20 Rule 3Indian Contract Act, 1872 — Section 74Specific Relief Act, 1963 — Section 6
High Courts26 Apr 2019Allowed
Iliyas Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0145
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts26 Apr 2019Dismissed
Deepali Nayal Vs Bhanu Singh Nayal
Uttarakhand High Court · (2019) 04 UK CK 0144
Code Of Criminal Procedure, 1973 — Section 125, 482Family Courts Act, 1984 — Section 19(4)
High Courts26 Apr 2019Allowed
Bhanu Singh Nayal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0143
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 506
High Courts26 Apr 2019Dismissed
Pradeep Kumar Goel & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0142
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 285, 287, 304
High Courts26 Apr 2019Allowed
Indrapal Singh And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0141
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 364Constitution Of India, 1950 — Article 21
High Courts25 Apr 2019Dismissed
Balvinder Singh Alias Raju And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0140
Indian Penal Code, 1860 — Section 147, 188, 332, 353, 504, 506Constitution Of India, 1950 — Article 226