High Courts23 Apr 2019Disposed Off
Uttarakhand Sugars And Others Vs Sunil Kumar And Others
Uttarakhand High Court · (2019) 04 UK CK 0118
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 86 of 106
High Courts23 Apr 2019Dismissed
Bishan Singh Bariyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0117
Constitution Of India, 1950 — Article 226
High Courts23 Apr 2019Disposed Off
Gularbhoj Dirghakar Bahu Uddeshiya Sahkari Samiti Limited Vs Harendra Tomar And Others
Uttarakhand High Court · (2019) 04 UK CK 0116
High Courts23 Apr 2019Allowed
Dalbeer Singh Danu Vs Uttarakhand Subordinate Service Selection Commission & Others
Uttarakhand High Court · (2019) 04 UK CK 0115
Uttarakhand Subordinate Education (Trained Graduate Grade) Service Rules, 2014 — Rule 15(1)
High Courts23 Apr 2019Dismissed
Dharmendra Kumar Rajpoot Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 04 UK CK 0114
High Courts23 Apr 2019Disposed Off
Mohan Chandra Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0113
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4Constitution Of India, 1950 — Article 226, 227, 323A, 323B
High Courts23 Apr 2019Dismissed
Suresh Chandra Phulara Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0112
Constitution Of India, 1950 — Article 14
High Courts23 Apr 2019Dismissed
Davendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0111
Mines And Minerals (Development And Regulation) Act, 1957 — Section 23C, 47
High Courts23 Apr 2019Allowed
Chandra Prakash Agarwal Vs Abdul Nayeem
Uttarakhand High Court · (2019) 04 UK CK 0110
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 20(4), 30(1)Constitution Of India, 1950 — Article 227
High Courts23 Apr 2019Dismissed
Mahesh Chandra Kandpal & Others Vs Shyam Sundar Singh @ Ghanshyam Singh
Uttarakhand High Court · (2019) 04 UK CK 0109
Code Of Civil Procedure, 1908 — Section 151, Order 5 Rule 20, Order 5 Rule 20(1), Order 9 Rule 13Constitution Of India, 1950 — Article 227
High Courts22 Apr 2019Dismissed
State Vs Kashiram
Uttarakhand High Court · (2019) 04 UK CK 0108
Indian Penal Code, 1860 — Section 307, 324, 506
High Courts22 Apr 2019Allowed
Jabir Hasar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0107
Code Of Criminal Procedure, 1973 — Section 451, 452, 457, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 51, 60, 60(3), 61, 62, 63
High Courts22 Apr 2019Dismissed
M/S Friend Glass And Glazing Pvt. Ltd & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0106
Uttar Pradesh Municipalities Act, 1916 — Section 128, 128(1), 130, 131, 132, 133, 134, 135, 298, 298(1)Code Of Civil Procedure, 1908 — Section 144Constitution Of India, 1950 — Article 226, 243Q
High Courts22 Apr 2019Dismissed
State Of Uttarakhand And Others Vs Lalit Kumar Singh
Uttarakhand High Court · (2019) 04 UK CK 0105
High Courts22 Apr 2019Disposed Off
M/s Ajanta Merchants Pvt. Ltd Vs Sriprakash Mishra & Others
Uttarakhand High Court · (2019) 04 UK CK 0104
Limitation Act, 1963 & mdash; Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 4Constitution Of India, 1950 — Article 227
High Courts22 Apr 2019Dismissed
M/S Amrit Dwellers Pvt. Limited & Another Vs Punjab National Bank Dehradun & Another
Uttarakhand High Court · (2019) 04 UK CK 0103
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 19Debt Recovery Tribunal Act, 1993 — Section 19Transfer Of Property Act, 1882 — Section 65A
High Courts22 Apr 2019Allowed
M/s Central Transport Company Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0102
Uttarakhand Motor Vehicle Taxation Reforms (Third Amendment) Rules, 2012 — Rule 22, 22(4), 22(10), 81
High Courts22 Apr 2019Dismissed
Mange Ram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0101
High Courts22 Apr 2019Dismissed
Anees Ahmed Vs New India Assurance Company And Others
Uttarakhand High Court · (2019) 04 UK CK 0100
High Courts22 Apr 2019Dismissed
Oriental Insurance Company & Others Vs Surbeena Devi And Others
Uttarakhand High Court · (2019) 04 UK CK 0099