COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 87 of 106

High Courts16 Apr 2019Dismissed

State Of Uttarakhand Vs Subhash

Uttarakhand High Court · (2019) 04 UK CK 0094

Indian Penal Code, 1860 — Section 354, 376, 452, 506Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts12 Apr 2019Disposed Off

Ekansh Jain Vs Neha Jain

Uttarakhand High Court · (2019) 04 UK CK 0085

Code Of Civil Procedure 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(i)(ia)(ib), 21B(2), 25, 27