High Courts10 Apr 2019Disposed Off
Shriram General Insurance Co. Ltd & Others Vs Urmila Devi And Others
Uttarakhand High Court · (2019) 04 UK CK 0061
Motor Vehicles Act, 1939 — Section 2(14), 66(3), 66(3)(i), 140, 166, 173
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 89 of 106
High Courts10 Apr 2019Dismissed
Bhawna Gaur Vs Vijay Kishore Gaur & Others
Uttarakhand High Court · (2019) 04 UK CK 0060
Code Of Civil Procedure 1908 — Section 115Uttar Pradesh Zamidari Abolition & Land Reforms Act, 1950 — Section 331
High Courts09 Apr 2019Allowed
Amir Siddique Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0181
Indian Penal Code, 1860 — Section 354, 376, 386, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Apr 2019Dismissed
Pankaj Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0180
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 354, 504, 506, 509
High Courts09 Apr 2019Disposed Off
All India Institute Of Medical Sciences & Others Vs Harish Kumar Godhwal And Others
Uttarakhand High Court · (2019) 04 UK CK 0179
Constitution Of India, 1950 — Article 14, 16, 226
High Courts09 Apr 2019Dismissed
Uttarakhand Transport Corporation & Others Vs Dan Singh Surya & Others
Uttarakhand High Court · (2019) 04 UK CK 0178
Road Transport Corporation Act, 1950 — Section 23, 24
High Courts09 Apr 2019Dismissed
Seema Devi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0177
Code Of Criminal Procedure, 1973 — Section 482, 200, 202Indian Penal Code, 1860 — Section 323, 452, 494, 504, 506
High Courts09 Apr 2019Dismissed
Jagmohan Singh Vs National Insurance Company Limited And Others
Uttarakhand High Court · (2019) 04 UK CK 0059
General Insurance Business (Nationalisation Act), 1972 — Section 17(a)Constitution Of India, 1950 — Article 136, 226
High Courts09 Apr 2019Allowed
Yograj Singh Vs State Transport Appellate Tribunal (STAT), Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0058
Motor Vehicles Act, 1939 — Section 68D(3), 70, 71, 72, 80, 89, 98, 102Uttar Pradesh Motor Vehicles Rules, 1998 — Rule 64, 64(i)
High Courts09 Apr 2019Dismissed
M/S Samtech Infonet Ltd. & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0057
Constitution Of India, 1950 — Article 226
High Courts09 Apr 2019Allowed
Paramveer Singh & Another Vs Tirath Singh And Others
Uttarakhand High Court · (2019) 04 UK CK 0056
Uttar Pradesh Consolidation Of Land Holdings Act, 1953 — Section 49Code Of Civil Procedure 1908 — Order 41 Rule 23, Order 41 Rule 31, Order 43 Rule 1(u)
High Courts09 Apr 2019Allowed
Anita Dabral Vs Pramod Dabral
Uttarakhand High Court · (2019) 04 UK CK 0055
Code Of Criminal Procedure, 1973 — Section 125
High Courts08 Apr 2019Dismissed
Charan Singh Vs Chief Election Commission And Others
Uttarakhand High Court · (2019) 04 UK CK 0054
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2019Disposed Off
M/S Highfield Distillers And Bottlers Pvt. Ltd. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0053
United Provinces Excise Act, 1910 — Section 11Constitution Of India, 1950 — Article 14, 226
High Courts08 Apr 2019Dismissed
Bhajan Singh & Others Vs Heera Lal Gautam & Others
Uttarakhand High Court · (2019) 04 UK CK 0052
Contempt Of Courts Act, 1971 — Section 19Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 136
High Courts08 Apr 2019
State Of Uttarakhand & Others Vs Harpal Singh Yadav
Uttarakhand High Court · (2019) 04 UK CK 0051
Constitution Of India, 1950 — Article 309
High Courts08 Apr 2019Dismissed
Surendra Singh Suriyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0050
High Courts08 Apr 2019Dismissed
Rakam Singh Vs Srawan Kumar And Another
Uttarakhand High Court · (2019) 04 UK CK 0049
Specific Relief Act, 1963 — Section 41(h)Evidence Act, 1872 — Section 61, 63, 63Code Of Civil Procedure 1908 — Section 96, Order 1 Rule 8, Order 7 Rule 11
High Courts08 Apr 2019Disposed Off
Iqbal Ahmad Vs Satish Kumar
Uttarakhand High Court · (2019) 04 UK CK 0048
Code Of Civil Procedure 1908 — Section 151, Order 41 Rule 5Constitution Of India, 1950 — Article 227
High Courts05 Apr 2019Disposed Off
M/s Jaibeer Singh-Birendra Singh And Sons Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 04 UK CK 0047
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6A), 11(8)