High Courts01 May 2019Dismissed
Neeraj Kumar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0008
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 83 of 106
High Courts01 May 2019Dismissed
State Of Uttarakhand & Another Vs Pitamber Datt Pandey & Others
Uttarakhand High Court · (2019) 05 UK CK 0007
Constitution Of India, 1950 — Article 229, 229(2)
High Courts01 May 2019Allowed
Jalaluddin & Others Vs Haseena And Others
Uttarakhand High Court · (2019) 05 UK CK 0006
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, 2Constitution Of India, 1950 — Article 226, 227
High Courts01 May 2019Disposed Off
Ruchika Tomar & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0005
Dying And Harness Rules, 1974 — Section 2(c)Constitution Of India, 1950 — Article 14, 15, 16, 19, 21
High Courts30 Apr 2019Allowed
Bhagirathi Devi And Another Vs Ompal And Others
Uttarakhand High Court · (2019) 04 UK CK 0176
High Courts30 Apr 2019Disposed Off
Surjeet Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0175
Indian Penal Code, 1860 — Section 320, 323, 325, 379, 380, 381, 404, 420Code Of Criminal Procedure, 1973 — Section 313, 357(3), 386, 387Probation Of Offenders Act, 1958 — Section 3, 4, 5, 6, 11
High Courts30 Apr 2019Dismissed
Jagdish Singh Rawat And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0174
Code Of Civil Procedure, 1908 — Order 23 Rule 1Constitution Of India, 1950 — Article 21, 32, 226
High Courts30 Apr 2019Disposed Off
Dr. J. P. Gangwar Vs Committee Of Management, RLS Memorial Degree College, Jaspur
Uttarakhand High Court · (2019) 04 UK CK 0173
Uttar Pradesh State Universities Act, 1973 — Section 31, 31(1), 31(2), 31(2)(c) 31(3), 35, 35(1)Constitution Of India, 1950 — Article 12
High Courts30 Apr 2019Disposed Off
Dr. Arvind Kumar Singh Vs Vice Chancellor (Chairman Faculty Appointment Committee) Uttarakhand Technical University Dehradun & Others
Uttarakhand High Court · (2019) 04 UK CK 0172
Constitution Of India, 1950 — Article 226
High Courts30 Apr 2019
Jyotsana & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0171
High Courts30 Apr 2019Allowed
Chandan Singh Panwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0170
Uttarakhand Panchayati Raj Act, 2016 — Section 2(34), 51, 53, 53(1), 53(4), 53(5), 62
High Courts30 Apr 2019Disposed Off
Bhagwati Shramik Sangathan Pant Nagar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0169
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 3(b), 4K
High Courts29 Apr 2019Dismissed
Shalini Vashisth And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 04 UK CK 0168
Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 482Indian Penal Code, 1860 — Section 323, 427, 504, 506
High Courts29 Apr 2019Dismissed
Rajveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0167
Constitution Of India, 1950 — Article 141, 226, 311, 311(2)
High Courts29 Apr 2019Dismissed
Renu Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 04 UK CK 0166
Uttarakhand Annual Transfer For Public Servants Transfer Act, 2017 — Section 6, 10, 10(b), 14
High Courts29 Apr 2019Allowed
State Of Uttarakhand & Another Vs R.P. Upadhyaya
Uttarakhand High Court · (2019) 04 UK CK 0165
High Courts29 Apr 2019Disposed Off
Vijay Kumar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0164
Uttar Pradesh Zamindari Abolition And Land Reforms Act, Section 229B, 229D, 333Constitution Of India, 1950 — Article 227
High Courts29 Apr 2019Disposed Off
Shaukat Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 04 UK CK 0163
High Courts29 Apr 2019Allowed
Roopa Rani Vs Meena Ghai & Others
Uttarakhand High Court · (2019) 04 UK CK 0162
Uttar Pradesh Civil Laws (Reforms And Amendment) Act, 1976 — Section 5Constitution Of India, 1950 — Article 227
High Courts29 Apr 2019Dismissed
Junaid Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 04 UK CK 0161
Indian Penal Code, 1860 — Section 34, 201, 302