High Courts02 May 2019Disposed Off
Prem Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0020
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 82 of 106
High Courts02 May 2019Allowed
Rajesh Kumar Vs Regional Transport Authority And Others
Uttarakhand High Court · (2019) 05 UK CK 0019
Code Of Criminal Procedure, 1973 — Section 41, 102Indian Penal Code, 1860 — Section 420, 467, 471Motor Vehicles Act, 1988 — Section 55(5), 57
High Courts02 May 2019Allowed
Sarla Devi & Others Vs Mohit Kumar Indoria & Another
Uttarakhand High Court · (2019) 05 UK CK 0018
High Courts02 May 2019Dismissed
Intezar @ Sonu Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 05 UK CK 0017
Indian Penal Code, 1860 — Section 34, 342, 395, 397, 412Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 227, 397
High Courts02 May 2019Party Allowed
Pawan Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0016
Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
High Courts02 May 2019Party Allowed
Satya And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0015
Indian Penal Code, 1860 — Section 323, 353, 458, 504, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts01 May 2019Allowed
Mangal Jyoti Sansthan Vs Director State Council Education For Research And Training SCERT And Others
Uttarakhand High Court · (2019) 05 UK CK 0087
National Council For Teacher Education Act, 1993 — Section 18, 32(2)National Council For Teacher Education Rules, 1997 — Rule 9Constitution Of India, 1950 — Article 14, 21, 19(1)(g), 301
High Courts01 May 2019Dismissed
Rashpal Singh Vs Kishtopad Gharami And Others
Uttarakhand High Court · (2019) 05 UK CK 0086
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 3(14), 129, 229B, 229D, 341Code Of Civil Procedure, 1908 — Section 9 Rule 13
High Courts01 May 2019Disposed Off
Gibymol. T. Mathew Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0085
High Courts01 May 2019Disposed Off
State Of Uttarakhand And Others Vs Gopal Singh Bisht
Uttarakhand High Court · (2019) 05 UK CK 0084
Constitution Of India, 1950 — Article 141
High Courts01 May 2019Dismissed
Raj Mohan Nischal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0083
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 420, 456, 463, 468
High Courts01 May 2019Disposed Off
Manpreet Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0082
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts01 May 2019Dismissed
A. Tajuthin Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0081
Indian Penal Code, 1860 — Section 188, 406, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5Constitution Of India, 1950 — Article 19(1)(g)
High Courts01 May 2019Dismissed
Manek Tandon Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0080
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471, 504, 506Constitution Of India, 1950 — Article 226
High Courts01 May 2019Dismissed
Sandeep Singh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0014
Indian Penal Code, 1860 — Section 311, 420Constitution Of India, 1950 — Article 226
High Courts01 May 2019Dismissed
State Of Uttarakhand Vs Sameem Kuraishi And Others
Uttarakhand High Court · (2019) 05 UK CK 0013
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 364Code Of Criminal Procedure, 1973 — Section 161
High Courts01 May 2019Dismissed
State Of Uttaranchal Vs Liyakat
Uttarakhand High Court · (2019) 05 UK CK 0012
Indian Penal Code, 1860 — Section 34, 307, 379, 411Forest (Conservation) Act, 1980 — Section 26Wildlife Protection Act, 1972 — Section 27, 29, 51
High Courts01 May 2019Allowed
Jaswant Singh @ Jassa Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 302, 420, 467, 468
High Courts01 May 2019Dismissed
Anita Rauthan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0010
High Courts01 May 2019Dismissed
Geetika Purohit Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0009