High Courts18 Jun 2018Dismissed
Smt. Pushp Lata Shah Vs Director Elementary Education Government of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0047
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 47 of 70
High Courts18 Jun 2018Disposed Off
Brijesh Upadhyay Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0046
Transfer Act, 2017 — Section 22 (4), 27, 2, 3, 27
High Courts18 Jun 2018Dismissed
Raghuveer Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0045
Constitution of India, 1950 — Article 226, 14, 16
High Courts18 Jun 2018Dismissed
Dhaneshwari Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0044
High Courts18 Jun 2018Disposed Off
Sri Govind Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0043
High Courts18 Jun 2018Disposed Off
Daulat Ram Semwal & another Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0042
Central Universities Act, 2009 — Section 4(f)
High Courts18 Jun 2018Dismissed
Sikander Parvez Vs Mrs. Razia Parvez & others
Uttarakhand High Court · (2018) 06 UK CK 0041
High Courts18 Jun 2018Dismissed
Sanjay Narang Vs Union of India & others
Uttarakhand High Court · (2018) 06 UK CK 0040
Cantonments Act, 2006 — Section 56(4), 56(5), 57, 238(6)Works and Defence Act, 1903 — Section 3, 7
High Courts18 Jun 2018Dismissed
Pramod Singh Adhikari Vs State of Uttarakhand
Uttarakhand High Court · (2018) 06 UK CK 0039
Prevention of Corruption Act, 1988 — Section 7/13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 309
High Courts18 Jun 2018Disposed Off
Manoj Singh Pawar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0038
Money Laundering Act, 2002 — Section 2(y), 3, 4, 5, 6, 8, 17, 18, 20Constitution of India, 1950 — Article 47Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 16, 17, 19, 20, 20(b)(ii)(c), 21, 22, 23, 24, 25A, 27A, 29, 50
High Courts18 Jun 2018Disposed Off
Manmohan Lakhera Vs State & Ors
Uttarakhand High Court · (2018) 06 UK CK 0037
Code Of Criminal Procedure, 1973 — Section 144Constitution of India, 1950 & mdash; Article 21
High Courts18 Jun 2018Disposed Off
M/s Eco Dynamic Enterprises Vs Punjab National Bank & Another
Uttarakhand High Court · (2018) 06 UK CK 0036
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)
High Courts18 Jun 2018Dismissed
Bhura @ Babloo Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0035
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention of Cruelty to Animal Act, 1960 — Section 3/11Constitution of India, 1950 — Article 226
High Courts18 Jun 2018Dismissed
Raunak & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0034
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 354, 504, 506Constitution of India, 1950 — Article 226
High Courts18 Jun 2018Dismissed
Gulista & another Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0033
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution of India, 1950 — Article 226
High Courts18 Jun 2018Dismissed
Kala @ Imran & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0032
Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution of India, 1950 — Article 226
High Courts15 Jun 2018Disposed Off
Satish Chandra Ghildiyal Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0117
Environment Protection Act and Rule 5(3)a) of Environment (Protection) Rule, 1986 — Section 5(2)(V)
High Courts15 Jun 2018Disposed Off
Ashutosh Malasi & others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0031
High Courts15 Jun 2018Dismissed
Pravind Kumar & Others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0030
High Courts15 Jun 2018Dismissed
Shashi Bala Gangwar Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0029