High CourtsDivision Bench(2018) 06 UK CK 0043

Sri Govind Singh vs State of Uttarakhand and others

Uttarakhand High Court · Decided on 18 June 2018

HON’BLE JUDGES
LOK PAL SINGH, J · RAJIV SHARMA, J
RESULT
Disposed Off
CASE NUMBER
Writ Petition (PIL) No. 25 of 2015

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

15 paragraphs · 273 words

LOK PAL SINGH, J.

[Per: Hon’ble RAJIV SHARMA, J. ]

The present writ petition has been filed seeking direction to the respondent to immediately launch a waste and garbage disposal system in the Thandi

Sadak in Haldwani.

The petitioner has highlighted the unscientific disposal of garbage in the Thandi Sadak. This Thandi Sadak is used by the morning walkers. It is the

only stretch which is used by the morning walkers. Below the Thandi Sadak, there is a regular canal, though small in size. The entire area of this

Thandi Sadak is littered with garbage. The Thandi Sadak is also used by the transporters to park their vehicles seeking entry into the Gola River for

mining purposes. The garbage is also dumped on the road and river by eateries. They have also permitted the parking of the vehicles.

Accordingly, the present writ petition is disposed of with the following directions:

i) District Magistrate, Nainital shall ensure that the Thandi Sadak is kept clean. There shall be no dumping of waste and garbage on this road.

ii) No transport vehicle or private vehicle shall be parked on the Thandi Sadak henceforth. It shall be open for the police authorities to remove the

vehicles from the present place, if not removed by the owners and drivers themselves within 48 hours.

iii) Proper railings be fixed on both sides/ends of the Thandi sadak. Necessary steps shall also be taken for its beautification.

iv) No motorcyclist/scooterist shall be permitted to ply on this road.

v) The Superintendent of Police, Nainital is directed to ensure that the parks are not misused by the anti-social elements in Haldwani town.