High Courts15 Jun 2018Disposed Off
Vinod Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0028
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 48 of 70
High Courts15 Jun 2018Disposed Off
Naveen Chandra Pujari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0027
Transfer Act, 2017 — Section 7
High Courts15 Jun 2018Allowed
Sitab Singh Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0026
High Courts15 Jun 2018Allowed
Smt. Khasti Devi Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0025
Uttar Pradesh Civil Service Regulation Rule, 1982 — Rule 370iiConstitution of India, 1950 — Article 14
High Courts15 Jun 2018Disposed Off
Sita Ram Vs Subhash Chand Pandey
Uttarakhand High Court · (2018) 06 UK CK 0024
Provincial Small Cause Courts Act, 1887 — Section 23, 23(1)
High Courts15 Jun 2018Partly Allowed
Mahesh Kothari and others Vs Union of India & others
Uttarakhand High Court · (2018) 06 UK CK 0023
High Courts15 Jun 2018Allowed
Brij Bala Dobhal Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0022
High Courts15 Jun 2018Disposed Off
Mahesh Chandra Gururani Vs Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam and another
Uttarakhand High Court · (2018) 06 UK CK 0021
Constitution of India, 1950 — Article 14, 21
High Courts15 Jun 2018Dismissed
M/s Narayan Dutt Rajendra Kumar Vs Public Works Department and another
Uttarakhand High Court · (2018) 06 UK CK 0020
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts15 Jun 2018Dismissed
Satpal Matta Vs Nagar Nigam, Dehradun & another
Uttarakhand High Court · (2018) 06 UK CK 0019
Uttar Pradesh Municipal Corporation Act, 1959 — Section 472Constitution of India, 1950 — Article 227
High Courts15 Jun 2018Allowed
Bishni Devi Vs Smt. Jaintuli Devi & others
Uttarakhand High Court · (2018) 06 UK CK 0018
Limitation Act 1963 & mdash; Section 5Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts15 Jun 2018Partly Allowed
Naini Valley Constructions Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 06 UK CK 0017
High Courts15 Jun 2018Dismissed
M/s Divya Pharmacy Vs Km. Meera Singh
Uttarakhand High Court · (2018) 06 UK CK 0016
Constitution of India, 1950 — Article 227
High Courts15 Jun 2018Allowed
Smt. Madhu Bisht Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0015
High Courts15 Jun 2018Dismissed
M/s Oscar Securities and Fire Service Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0014
High Courts15 Jun 2018
Sumit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 06 UK CK 0006
High Courts14 Jun 2018Dismissed
Harjinder Kaur @ Jinder Kaur Vs Senior Superintendent Of Police & Others
Uttarakhand High Court · (2018) 06 UK CK 0165
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 354(Ka), 452, 504, 506
High Courts14 Jun 2018Disposed Off
Vishvanath Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0164
High Courts14 Jun 2018Allowed
Dilbar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0163
High Courts14 Jun 2018Disposed Off
Govind Ballabh Pandey Vs Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 06 UK CK 0162
Constitution Of India, 1950 — Article 14, 21