COURT ARCHIVE

Uttarakhand High Court judgments, 2018

1,394 judgments · page 49 of 70

High Courts01 Jun 2018Disposed Off

Dr. Vijay Verma Vs Union of India & others

Uttarakhand High Court · (2018) 06 UK CK 0148

Mental Healthcare Act, 2017 — Section 2(g), 2(o), 2(s), 3(1), 3(2), 5, 14, 18, 18(2), 19, 20, 29, 30, 31, 45, 46, 55, 65, 73, 82, 86, 87, 95, 97, 100, 121, 123