High Courts19 Jun 2018Disposed Off
Anuj Kansal Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0065
Uttar Pradesh Special Area Development Authorities Act, 1986 — Section 24, 25, 26, 25(3)
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 46 of 70
High Courts19 Jun 2018Dismissed
Electrical Contractors Association Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0064
Constitution of India, 1950 — Article 14
High Courts19 Jun 2018Allowed
Vijay & others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 06 UK CK 0063
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8/20 (b) (ii) (C), 42, 50Code of Criminal Procedure, 1973 — Section 100
High Courts19 Jun 2018
Varun Saini Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 06 UK CK 0062
Indian Penal Code, 1860 — Section 420
High Courts19 Jun 2018
Smt. Madhu Negi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0061
High Courts19 Jun 2018Disposed Off
Pt. Gopal Krishna Badola Vs State of Uttarakhand & Ors
Uttarakhand High Court · (2018) 06 UK CK 0060
High Courts19 Jun 2018Dismissed
Baliram @ Baldev & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 156, 156(3), 200, 202Indian Penal Code, 1860 — Section 323, 504, 506, 354
High Courts19 Jun 2018Disposed Off
Sh. Prince Solanki Vs Bank of India
Uttarakhand High Court · (2018) 06 UK CK 0058
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
High Courts19 Jun 2018Dismissed
Abhishek Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0057
Indian Penal Code, 1860 — Section 452, 506, 504, 500, 509, 354Constitution of India, 1950 — Article 226
High Courts19 Jun 2018Dismissed
Subhash Bhatt Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0056
Indian Penal Code, 1860 — Section 342, 354Constitution of India, 1950 — Article 226
High Courts19 Jun 2018Disposed Off
Arif Kha Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0054
High Courts19 Jun 2018Allowed
In Reference Nazul Policy of the State for Disposing & Management of Nazul Land and others Vs State & Ors
Uttarakhand High Court · (2018) 06 UK CK 0053
Uttar Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 1972 — Section 2, 2(g)Companies Act, 1956 (1 of 1956) — Section 3Land Acquisition Act, 1894 — Section 41
High Courts19 Jun 2018Disposed Off
Sanjeev Mehta Vs Branch Manager, Punjab National Bank And Others
Uttarakhand High Court · (2018) 06 UK CK 0052
High Courts19 Jun 2018Disposed Off
Tauseef Vs District Magistrate/Collector, Haridwar And Others
Uttarakhand High Court · (2018) 06 UK CK 0051
High Courts19 Jun 2018List the matter tomorrow, i.e, 20.06.2018
Himalayan Yuva Gramin Vikas Sanstha Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0050
Uttar Pradesh Land Revenue Act, 1901 — Section 15(4), (7)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229BIndian Penal Code, 1860 — Section 420, 434, 447, 379, 120B
High Courts19 Jun 2018Disposed Off
Dr. Bhupal Singh Bhakuni & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0049
National Law University of Uttarakhand Act, 2011(Uttarakhand Act No.11 of 2011) — Section 3(4), 3, 4, 5, 6, 7, 8, 9, 11, 14, 20, 23, 25, 26, 31, 33, 38Reserve Bank of India Act, 1934
High Courts18 Jun 2018Dismissed
The New India Assurance Comp. Ltd Vs Inder Singh Chauhan And Others
Uttarakhand High Court · (2018) 06 UK CK 0166
Motor Vehicles Act, 1988 — Section 147, 147(2), 147(2)(b)Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts18 Jun 2018List tomorrow (19.06.2018)
Prem Singh Rawat Vs National Tiger Conservation authority & others
Uttarakhand High Court · (2018) 06 UK CK 0147
Wild Life Protection ActForest (Conservation) Act, 1980 — Section 27, 28, 35(8)
High Courts18 Jun 2018Disposed Off
Avidit Noliyal Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0146
Motor Vehicles Act, 1988 — Section 128, 129
High Courts18 Jun 2018Disposed Off
Kumaun Van Shramik Sangh Centre Ranikhet & Another Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0048