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Uttarakhand High Court judgments, 2018

1,394 judgments · page 45 of 70

High Courts19 Jun 2018Disposed Off

Mahendra Singh Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0069

Environment (Protection) Act, 1986 — Section 3, 4, 6, 7, 8, 15, 16Water (Prevention and Control of Pollution) Act,1974 — Section 25, 33Constitution of India, 1950 — Article 19, 19(1)(a), 21