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Uttarakhand High Court judgments, 2018

1,394 judgments · page 43 of 70

High Courts26 Jun 2018Let the parties appear before the Trial Court on 0

Mohd. Umar Siddiqui & Another Vs Dr. V.K. Pandey

Uttarakhand High Court · (2018) 06 UK CK 0116

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Indian Soldiers (Litigation) Act, 1925 (Act No. IV of 1925) — Section 3