High Courts05 Jul 2018Disposed Off
Ajay Gautam Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 07 UK CK 0024
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 41 of 70
High Courts05 Jul 2018Dismissed
M/s Kundan Singh Prem Singh Jamnal Vs Union of India & others
Uttarakhand High Court · (2018) 07 UK CK 0023
Arbitration and Conciliation Act, 1996 — Section 2 (e), 11, 12, 13, 14, 16
High Courts05 Jul 2018Dismissed
M/s Krishna Motors Vs Union Govt. of India and another
Uttarakhand High Court · (2018) 07 UK CK 0022
Arbitration Act, 1996 — Section 20, 30, 33Land Acquisition Act 1894 — Section 18Constitution of India, 1950 — Article 226
High Courts05 Jul 2018Allowed
Akshay Sonwal and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0021
Prevention of Corruption Act, 1988Indian Penal Code, 1860 — Section 307, 504, 506Code of Criminal Procedure, 1973 — Section 320, 482
High Courts05 Jul 2018Allowed
Ajay Kumar & Another Vs Kashipur Urban Co-operative Bank Ltd. & Another
Uttarakhand High Court · (2018) 07 UK CK 0020
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 14Uttar Pradesh Urban Building (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 30Constitution of India, 1950 — Article 12, 136
High Courts05 Jul 2018Allowed
Chaudhary Sukhveer Singh Adarsh Junior High School and another Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 07 UK CK 0019
Uttarakhand School Education Act, 2006
High Courts05 Jul 2018Allowed
Hemant Kumar Vs Uttarakhand Jal Sansthan & others
Uttarakhand High Court · (2018) 07 UK CK 0018
High Courts05 Jul 2018Disposed Off
Smt. Rita Saini Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 07 UK CK 0017
Uttar Pradesh Zamidari Abolition and Land Reforms Act, 1950 — Section 157BElectricity Act, 2003 — Section 43
High Courts04 Jul 2018Partly Allowed
State Of Uttarakhand & Others @APPELLANT@Hash Gopal Singh Bisht & Another
Uttarakhand High Court · (2018) 07 UK CK 0168
High Courts04 Jul 2018Dismissed
M/s Ramnath Exports Pvt. Limited @APPELLANT@Hash Vinita Mehta & Another
Uttarakhand High Court · (2018) 07 UK CK 0167
Bengal Regulation III, 1973 — Section 16Code Of Civil Procedure, 1908 — Section 11, 96, 151Limitation Act, 1963 — Section 5
High Courts04 Jul 2018Dismissed
Anubhav Maheshwari And Others @APPELLANT@Hash M/s RPG Infratech
Uttarakhand High Court · (2018) 07 UK CK 0166
Code Of Criminal Procedure, 1973 — Section 141(2), 200, 203, 204, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1)Indian Companies Act, 2013 — Section 149, 149(5), 149(6)(c),150, 152, 152(6), 152(7), 197, 197(5), 198
High Courts04 Jul 2018Disposed Off
Narayan Dutt Bhatt Vs Union of India & others
Uttarakhand High Court · (2018) 07 UK CK 0162
Uttar Pradesh Municipalities Act, 1916 — Section 7, 8
High Courts04 Jul 2018Dismissed
Neeraj Kumar Dhuliya Vs Dr. Rajesh Kumar Adana & others
Uttarakhand High Court · (2018) 07 UK CK 0016
Constitution of India, 1950 — Article 226
High Courts04 Jul 2018Partly Allowed
State of Uttarakhand & others Vs Gopal Singh Bisht & another
Uttarakhand High Court · (2018) 07 UK CK 0015
High Courts04 Jul 2018Dismissed
Ajay Kumar Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 07 UK CK 0014
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Jul 2018
Naman Kuriyal Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 07 UK CK 0013
High Courts03 Jul 2018
Indian Institute of Technology Roorkee & others Vs Devta Din & others
Uttarakhand High Court · (2018) 07 UK CK 0012
High Courts03 Jul 2018Dismissed
Ghanshyam and Another Vs Murari Lal
Uttarakhand High Court · (2018) 07 UK CK 0011
Code of Civil Procedure, 1908 — Section 115, Order 22 Rule 3
High Courts03 Jul 2018Allowed
Munfait & others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 07 UK CK 0010
Indian Penal Code, 1860 — Section 147, 323, 325, 354, 452, 504, 506
High Courts03 Jul 2018Allowed
Shaukeen & others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 07 UK CK 0009
Indian Penal Code, 1860 — Section 147, 323, 326, 452, 504, 506