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Uttarakhand High Court judgments, 2018

1,394 judgments · page 40 of 70

High Courts09 Jul 2018Allowed

Devendra Singh Rawat and others Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 07 UK CK 0037

Uttar Pradesh Horticulture and Food Processing Subordinate Service Rules, 1993 — Rule 5, 17Constitution of India, 1950 — Article 14, 300-A, 309Uttar Pradesh Departmental Promotion Committee (For the post outside the purview of Public Service Commission) Rules, 1992