High Courts13 Mar 2025Dismissed
Jiban Krishna Banik Vs Tripura Gramin Bank & Ors.
Tripura High Court · (2025) 03 TP CK 0778
Tripura Gramin Bank (Officers And Employees) Service Regulations, 2010 - Regulation 49
COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 13 of 187
High Courts13 Mar 2025Allowed/ Disposed Of
Bipula Baidya Majumder Vs Dy. Chief Engineer (Construction) And Anr.
Tripura High Court · (2025) 03 TP CK 0776
Code Of Civil Procedure, 1908 - Section 14Code Of Civil Procedure, 1908 - Order 47 Rule 1Land Acquisition Act, 1894 - Section 18, 30, 54
High Courts13 Mar 2025
Anamika Sarkar Vs State Of Tripura & Anr.
Tripura High Court · (2025) 03 TP CK 0775
High Courts10 Mar 2025Allowed
Gouri Debnath (Podder) & Ors. Vs State Of Tripura
Tripura High Court · (2025) 03 TP CK 0772
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 49, 65(1), 96Protection Of Children From Sexual Offences Act, 2012 - Section 4, 4(1)
High Courts05 Mar 2025Disposed Of
Ankur Bhattacharjee & Ors. Vs Tripura State Co-Operative Bank Limited (A Scheduled Bank) & Ors.
Tripura High Court · (2025) 03 TP CK 0768
High Courts05 Mar 2025Disposed Of
Dr. Sandip Deb Vs State Of Tripura & 3 Ors.
Tripura High Court · (2025) 03 TP CK 0767
High Courts05 Mar 2025Allowed
Swapan Kumar Das Vs State Of Tripura
Tripura High Court · (2025) 03 TP CK 0766
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 105, 281Merchant Shipping Act, 1958 - Section 184, 187
High Courts05 Mar 2025Allowed
Usha Rani Barman & Anr. Vs State Of Tripura
Tripura High Court · (2025) 03 TP CK 0765
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183(5), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 85, 103(1), 351(1)
High Courts19 Feb 2025Disposed Of
Rupali Majumder (Sarkar) And 4 Others Vs State Of Tripura And 9 Others
Tripura High Court · (2025) 02 TP CK 0993
Constitution Of India, 1949 - Article 226
High Courts19 Feb 2025Disposed Of
Abul Hossain Vs Mehedi Hossain
Tripura High Court · (2025) 02 TP CK 0992
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 64, 137Protection Of Children From Sexual Offences Act, 2012 - Section 6Code Of Criminal Procedure, 1973 - Section 161
High Courts15 Feb 2025Disposed Of
Surajit Sengupta Vs State Of Tripura & 2 Others
Tripura High Court · (2025) 02 TP CK 0991
Constitution Of India, 1949 - Article 226
High Courts15 Feb 2025Disposed Of
Samsul Haque Bhuiya And 4 Others Vs Land Acquisition Collector And Another
Tripura High Court · (2025) 02 TP CK 0990
Land Acquisition Act, 1894 - Section 18Constitution Of India, 1949 - Article 226
High Courts15 Feb 2025Disposed Of
Bimal Chakma Vs Union Of India And 4 Others
Tripura High Court · (2025) 02 TP CK 0989
Central Civil Services (Pension) Rules, 1972 - Rule 48(A)Constitution Of India, 1949 - Article 226
High Courts07 Feb 2025
Jinti Hazarika On Behalf Of Accused Sri Jogen Hazarika Vs State Of Tripura
Tripura High Court · (2025) 02 TP CK 0970
High Courts07 Feb 2025
Pounami Kar On Behalf Of Accused Sri Prasanta Kar Vs State Of Tripura
Tripura High Court · (2025) 02 TP CK 0969
High Courts06 Feb 2025Allowed
Suman Das, (40) & Ors. Vs State Of Tripura
Tripura High Court · (2025) 02 TP CK 0967
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 80(2), 85
High Courts31 Jan 2025Disposed Of/ Dismissed
Subhasish Sarkar Vs Oil And Natural Gas Corporation Ltd. & Ors.
Tripura High Court · (2025) 01 TP CK 1688
High Courts31 Jan 2025Disposed Of
State Of Tripura Vs Uttam Datta
Tripura High Court · (2025) 01 TP CK 1679
Code Of Criminal Procedure, 1973 - Section 439(2), 482Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(a)(i), 20(b)(ii)(c), 25, 29, 37
High Courts30 Jan 2025Disposed Of
Mangal Saha Vs State Of Tripura
Tripura High Court · (2025) 01 TP CK 1677
Code Of Criminal Procedure, 1973 - Section 374(2), 389Indian Penal Code, 1860 - Section 417, 494