High Courts08 Jul 2025Disposed Of
Rupak Majumder Vs State Of Tripura & Ors.
Tripura High Court · (2025) 07 TP CK 0623
Constitution Of India, 1949 - Article 226
COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 11 of 187
High Courts04 Jul 2025
Branch Manager, Shriram General Insurance Company Ltd. Vs Jhuma Begam & Others
Tripura High Court · (2025) 07 TP CK 0618
High Courts04 Jul 2025
Deputy Chief Engineer (Con-2) Vs Dilip Das And Others
Tripura High Court · (2025) 07 TP CK 0617
Code Of Civil Procedure, 1908 - Section 47
High Courts30 Jun 2025Allowed
Toayaid Ali Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0408
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Passport (Entry Into India) Act, 1920 - Section 3Bharatiya Nyaya Sanhita, 2023 - Section 249
High Courts30 Jun 2025Disposed Of
Rajkumar Saha & Ors. Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0381
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(1)Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 117(2), 127(1), 137(2), 309(4), 324(4)
High Courts30 Jun 2025Allowed
Rinku Das Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0380
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 65(2), 115(2)Protection Of Children From Sexual Offences Act, 2012 - Section 6
High Courts27 Jun 2025
Sajul Islam Purkayastha On Behalf Of Accused Samim Uddin Purakayastha Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0401
High Courts26 Jun 2025Disposed Of
Tripura Multipurpose Co-Operative Society Ltd. (TMCS Ltd.) Vs State Of Tripura & Ors.
Tripura High Court · (2025) 06 TP CK 0406
High Courts17 Jun 2025Disposed Of
Asim Ranjan Pal @ Asim Pal Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0390
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 103, 109(1), 117(1), 118(1)
High Courts16 Jun 2025Disposed Of
Md. Sihab Hossain And Ors Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0387
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415Passport Amendment Act, 2000 - Section 3
High Courts11 Jun 2025Disposed Of
Abdul Satir Hossen Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0386
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183(6)(a), 482Bharatiya Nyaya Sanhita, 2023 - Section 85, 109(2), 117(2)
High Courts11 Jun 2025Disposed Of
Pankaj Das & Ors. Vs State Of Tripura
Tripura High Court · (2025) 06 TP CK 0385
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 316(3), 316(5)
High Courts30 May 2025
Kartik Kumar Kundu Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0629
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code, 1860 - Section 120B, 409, 420, 423
High Courts30 May 2025Disposed Of
Bakul Nath Vs Bimal Nath @ Bimalendu Nath
Tripura High Court · (2025) 05 TP CK 0628
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 305
High Courts30 May 2025
Sajul Islam Purkayastha On Behalf Of Accused Samim Uddin Purkayastha Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0625
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 22(c), 25, 29, 37, 50Prevention Of Money Laundering Act, 2002 - Section 45
High Courts23 May 2025
Deputy Chief Engineer (Con-2), N.F. Railway Vs Jaharlal Chowdhury
Tripura High Court · (2025) 05 TP CK 0620
Land Acquisition Act, 1894 - Section 18Limitation Act, 1963 - Section 5Code Of Civil Procedure, 1908 - Order 9 Rule 13
High Courts22 May 2025Disposed Of
Sishir Kanti Chowdhury On Behalf Of Sumit Chowdhury @ Babai Vs State Of Tripura And Others
Tripura High Court · (2025) 05 TP CK 0623
Indian Penal Code, 1860 - Section 34, 302Constitution Of India, 1949 - Article 226
High Courts22 May 2025Dismissed
Lal Mani Bin @ Mani Lal Bin Vs State Of Tripura And Others
Tripura High Court · (2025) 05 TP CK 0622
High Courts22 May 2025Disposed Of
Bapi Roy Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0617
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173(3), 173(4), 482(1)Bharatiya Nyaya Sanhita, 2023 - Section 69, 76, 109, 329