COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 187 of 187
High Courts17 Jun 2013Allowed
Md. Madhu Mia VsThe State of Tripura and Another
Tripura High Court · (2013) 06 TP CK 0001
High Courts12 Jun 2013
State of Tripura and Others VsNilima Dutta
Tripura High Court · (2013) 06 TP CK 0002
High Courts22 Apr 2013
Joly Sharma and Others VsGobinda Narayan Tribedi and Others
Tripura High Court · (2013) 04 TP CK 0001
High Courts19 Apr 2013
Gautam Nama and Others VsState of Tripura
Tripura High Court · (2013) 04 TP CK 0012
High Courts16 Apr 2013Disposed Off
Laxmi Debi VsPradip Goel and Another
Tripura High Court · (2013) 04 TP CK 0009
High Courts16 Apr 2013Disposed Off
Bikram Ch. Das and Others VsGeneral Manager, N.F. Railway and Others
Tripura High Court · (2013) 04 TP CK 0006
High Courts11 Apr 2013Dismissed
Rina Laskar and Others VsRabindra Chandra Das and Another
Tripura High Court · (2013) 04 TP CK 0005
High Courts08 Apr 2013Disposed Off
State of Tripura and Others VsShekhar Chandra Podder
Tripura High Court · (2013) 04 TP CK 0004
High Courts06 Apr 2013Allowed
Ramakanta Das VsState of Tripura
Tripura High Court · (2013) 04 TP CK 0008
High Courts04 Apr 2013Dismissed
Menaka Paul VsState of Tripura and Others
Tripura High Court · (2013) 04 TP CK 0007
High Courts04 Apr 2013
Indian Oil Corporation Ltd. VsAmit Roychoudhuri and Others
Tripura High Court · (2013) 04 TP CK 0003
High Courts02 Apr 2013Partly Allowed
Runu Urang VsState of Tripura
Tripura High Court · (2013) 04 TP CK 0011
High Courts13 Mar 2013Allowed
Anil Debbarma and Others VsState of Tripura and Others
Tripura High Court · (2013) 03 TP CK 0001