High Courts19 Sept 2013Allowed
Bikash Koiri VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0005
COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 186 of 187
High Courts06 Sept 2013Allowed
Bachhu Miah (Md.) VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0001
High Courts04 Sept 2013Partly Allowed
Lakhu Chanda VsThe State of Tripura
Tripura High Court · (2013) 09 TP CK 0006
High Courts14 Aug 2013
Amal Shyam and Others VsUnion of India and Others
Tripura High Court · (2013) 08 TP CK 0001
High Courts31 Jul 2013
Ramendra Kumar Bhattacharjee and Others VsLand Acquisition Collector and Another
Tripura High Court · (2013) 07 TP CK 0006
High Courts29 Jul 2013Allowed
Amal Barua VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0001
High Courts25 Jul 2013
Pradip Sharma and Others VsState of Tripura
Tripura High Court · (2013) 07 TP CK 0014
High Courts24 Jul 2013Dismissed
Vivek Kumar VsState of Tripura and Another
Tripura High Court · (2013) 07 TP CK 0010
High Courts24 Jul 2013
Regional Provident Fund Commissioner and Another VsMekhlipara Tea Company Ltd. and Others
Tripura High Court · (2013) 07 TP CK 0002
High Courts19 Jul 2013Dismissed
Monglagya Mog VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0007
High Courts10 Jul 2013Dismissed
Sri Samir Ghosh VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0012
High Courts10 Jul 2013
Uttam Rabi Das VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0008
High Courts10 Jul 2013
Samar Bhusan Sarkar VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0003
High Courts09 Jul 2013
Subhrajit Chowdhury VsLand Acquisition Collector and Another
Tripura High Court · (2013) 07 TP CK 0004
High Courts08 Jul 2013
Mahendra Kumar Roy VsNiranjan Malakar and Others
Tripura High Court · (2013) 07 TP CK 0005
High Courts05 Jul 2013Dismissed
Sudhir Kumar Sharma and Another VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0011