High Courts09 Jan 2014
Sri Sankar Majumder VsThe State of Tripura
Tripura High Court · (2014) 01 TP CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 109, 149, 302, 304A, 336
COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 185 of 187
High Courts08 Jan 2014Disposed Off
Sri Krishna Pada Bhattacharjee,Senior Manager,Allahabad Bank VsSmt. Dipali Banik
Tripura High Court · (2014) 01 TP CK 0031
Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Jan 2014Dismissed
Shri Pradip Bhowmik VsSmt. Apu Debnath (Bhowmik) and Miss Chhanda Bhowmik
Tripura High Court · (2014) 01 TP CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9Penal Code, 1860 (IPC) — Section 34, 498A
High Courts08 Jan 2014Allowed
The Commandant and C.T. Srihari Rao VsSri Babul Nandi and Sri Dilip Bhowmik Sri Babul Nandi VsThe Commandant, Sri Hari Rao and Sri Dilip Bhowmik
Tripura High Court · (2014) 01 TP CK 0012
High Courts08 Jan 2014Disposed Off
Shri Harendra Deb Barma and Smti Kanya Rani Deb Barma VsThe Commandant,59 Bn.,B.S.F.
Tripura High Court · (2014) 01 TP CK 0003
Motor Vehicles Act, 1988 — Section 163, 163A
High Courts07 Jan 2014
M/s. K.K. Enterprise,a proprietorship concern of Sri Kalyan Kalita represented by his duly constituted Attorney,Sri Tapan Kr. Das VsThe State of Tripura,represented by the Commissioner and Secretary to the Department of Revenue,Government of Tripura and Others
Tripura High Court · (2014) 01 TP CK 0035
High Courts07 Jan 2014
Sri Dipak Bhattacharjee VsThe State of Tripura
Tripura High Court · (2014) 69 VST 300
Tripura Sales Tax Act, 1976 — Section 3ATripura Value Added Tax Act, 2004 — Section 2(25), 3
High Courts23 Dec 2013Dismissed
Rakhal Chandra Ghosh VsLaxmi Ghosh and Others
Tripura High Court · (2013) 12 TP CK 0003
High Courts11 Dec 2013
Ram Chandra Das @ Ramu VsState of Tripura
Tripura High Court · (2013) 12 TP CK 0001
High Courts12 Nov 2013Disposed Off
Subrata Chakraborty VsState of Tripura
Tripura High Court · (2013) 11 TP CK 0002
High Courts12 Nov 2013Dismissed
Subir Dutta VsState of Tripura
Tripura High Court · (2013) 11 TP CK 0001
High Courts09 Oct 2013
Biplab Kumar Ghosh VsUnion of India and Others L.K. Builders VsState of Tripura and Others
Tripura High Court · (2013) 10 TP CK 0004
High Courts08 Oct 2013
Shyamal Roy VsState of Tripura and Others
Tripura High Court · (2013) 10 TP CK 0005
High Courts08 Oct 2013
Biswajit Goswami VsPatit Bandhu Das and Others
Tripura High Court · (2013) 10 TP CK 0002
High Courts08 Oct 2013
Prwitish Dutta and Others VsState of Tripura
Tripura High Court · (2013) 10 TP CK 0001
High Courts07 Oct 2013Allowed
Sambhu Chakraborty VsThe State of Tripura
Tripura High Court · (2013) 10 TP CK 0003
High Courts30 Sept 2013Disposed Off
Bulbul Paul and Others VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0004
High Courts25 Sept 2013Disposed Off
Dinesh Debbarma VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0002
High Courts23 Sept 2013Disposed Off
Sushil Saha and Another VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0003