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Tripura High Court judgments, 2025

125 judgments · page 6 of 7

High Courts10 Mar 2025Allowed

Gouri Debnath (Podder) & Ors. Vs State Of Tripura

Tripura High Court · (2025) 03 TP CK 0772

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 49, 65(1), 96Protection Of Children From Sexual Offences Act, 2012 - Section 4, 4(1)
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High Courts05 Mar 2025Allowed

Swapan Kumar Das Vs State Of Tripura

Tripura High Court · (2025) 03 TP CK 0766

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 105, 281Merchant Shipping Act, 1958 - Section 184, 187
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High Courts19 Feb 2025Disposed Of

Abul Hossain Vs Mehedi Hossain

Tripura High Court · (2025) 02 TP CK 0992

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 64, 137Protection Of Children From Sexual Offences Act, 2012 - Section 6Code Of Criminal Procedure, 1973 - Section 161
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High Courts31 Jan 2025Disposed Of

State Of Tripura Vs Uttam Datta

Tripura High Court · (2025) 01 TP CK 1679

Code Of Criminal Procedure, 1973 - Section 439(2), 482Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(a)(i), 20(b)(ii)(c), 25, 29, 37
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High Courts28 Jan 2025Disposed Of

Akash Sarkar Vs State Of Tripura

Tripura High Court · (2025) 01 TP CK 1668

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3, 5, 76, 87, 117(2), 126Information Technology Act, 2000 - Section 67
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