High Courts16 May 2025Dismissed
Chitta Chakraborty Vs Namita Chakraborty & Ors.
Tripura High Court · (2025) 05 TP CK 0612
Code Of Civil Procedure, 1908 - Section 47
COURT ARCHIVE
Tripura High Court judgments, 2025
125 judgments · page 5 of 7
High Courts16 May 2025Dismissed
Jahangir Miah Vs Najma Begam & Ors.
Tripura High Court · (2025) 05 TP CK 0611
Code Of Civil Procedure, 1908 - Section 104Code Of Civil Procedure, 1908 - Order 43 Rule 1(r)
High Courts14 May 2025Dismissed
Mampy Nama Vs State Of Tripura, Represented By The Secretary, Home Department, Government Of Tripura, Agartala
Tripura High Court · (2025) 05 TP CK 0610
Code Of Criminal Procedure, 1973 - Section 161, 227, 228, 397, 401Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21(C), 25, 29
High Courts08 May 2025
Madan Debbarma Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0639
Bharatiya Nyaya Sanhita, 2023 - Section 74Protection Of Children From Sexual Offences Act, 2012 - Section 8
High Courts08 May 2025
Chandana Das Bhowmik Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0638
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 100, 105, 106, 281Motor Vehicles Act, 1939 - Section 184, 187
High Courts07 May 2025Disposed Of
Akkal Ali Vs Gulabun Nessa & Ors.
Tripura High Court · (2025) 05 TP CK 0637
High Courts05 May 2025Disposed Of
Ajmir Hussain Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0636
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 143(f), 249
High Courts05 May 2025Disposed Of
Biplab Das Vs State Of Tripura
Tripura High Court · (2025) 05 TP CK 0635
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 468, 471Tripura Land Revenue And Land Reforms Act, 1960 - Section 95
High Courts01 May 2025Disposed Of
Himangshu Das And Another Vs State Of Tripura And 2 Others
Tripura High Court · (2025) 05 TP CK 0634
Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 13(1)(ii)Constitution Of India, 1949 - Article 226
High Courts01 May 2025Disposed Of
Gita Goswami Vs State Of Tripura And 2 Others
Tripura High Court · (2025) 05 TP CK 0632
Constitution Of India, 1949 - Article 226
High Courts17 Apr 2025Disposed Of
Jyotish Chakraborty Vs State Of Tripura And Ors.
Tripura High Court · (2025) 04 TP CK 0726
Constitution Of India, 1949 - Article 226
High Courts11 Apr 2025
State Of Tripura Vs Mantosh Deb
Tripura High Court · (2025) 04 TP CK 0721
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 105, 106(1), 281Motor Vehicle Act, 1988 - Section 177, 184, 187
High Courts03 Apr 2025Disposed Of
Sunil Kumar Bhowmik Vs Alok Bhowmik, S/o- Late Phanindra Bhowmik & Ors.
Tripura High Court · (2025) 04 TP CK 0715
Code Of Civil Procedure, 1908 - Section 47Constitution Of India, 1949 - Article 227
High Courts03 Apr 2025Allowed/ Disposed Of
Sanjoy Das And Others Vs State Of Tripura
Tripura High Court · (2025) 04 TP CK 0714
Code Of Criminal Procedure, 1973 - Section 374(2), 383Foreigners Act, 1946 - Section 14A(b), 14CIndian Penal Code, 1860 - Section 370
High Courts25 Mar 2025
Fortuna Agro Plantations Limited Vs Puneet Agarwal & Others
Tripura High Court · (2025) 03 TP CK 0785
High Courts25 Mar 2025
State Of Tripura & Others Vs Snehashish Roy & Others
Tripura High Court · (2025) 03 TP CK 0783
High Courts13 Mar 2025Dismissed
Jiban Krishna Banik Vs Tripura Gramin Bank & Ors.
Tripura High Court · (2025) 03 TP CK 0778
Tripura Gramin Bank (Officers And Employees) Service Regulations, 2010 - Regulation 49
High Courts13 Mar 2025Allowed/ Disposed Of
Bipula Baidya Majumder Vs Dy. Chief Engineer (Construction) And Anr.
Tripura High Court · (2025) 03 TP CK 0776
Code Of Civil Procedure, 1908 - Section 14Code Of Civil Procedure, 1908 - Order 47 Rule 1Land Acquisition Act, 1894 - Section 18, 30, 54
High Courts13 Mar 2025
Anamika Sarkar Vs State Of Tripura & Anr.
Tripura High Court · (2025) 03 TP CK 0775