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Tripura High Court judgments, 2025

125 judgments · page 4 of 7

High Courts30 Jun 2025Allowed

Toayaid Ali Vs State Of Tripura

Tripura High Court · (2025) 06 TP CK 0408

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Passport (Entry Into India) Act, 1920 - Section 3Bharatiya Nyaya Sanhita, 2023 - Section 249
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High Courts30 Jun 2025Disposed Of

Rajkumar Saha & Ors. Vs State Of Tripura

Tripura High Court · (2025) 06 TP CK 0381

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(1)Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 117(2), 127(1), 137(2), 309(4), 324(4)
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High Courts30 Jun 2025Allowed

Rinku Das Vs State Of Tripura

Tripura High Court · (2025) 06 TP CK 0380

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 65(2), 115(2)Protection Of Children From Sexual Offences Act, 2012 - Section 6
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High Courts22 May 2025Disposed Of

Bapi Roy Vs State Of Tripura

Tripura High Court · (2025) 05 TP CK 0617

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173(3), 173(4), 482(1)Bharatiya Nyaya Sanhita, 2023 - Section 69, 76, 109, 329
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High Courts20 May 2025Allowed

Prasanta Kar Vs State Of Tripura

Tripura High Court · (2025) 05 TP CK 0616

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 111(1), 111(3), 111(4), 111(6), 111(7), 308(4), 308(5), 329(3), 351(2)
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High Courts20 May 2025Disposed Of

Wahid Ali Vs State Of Tripura

Tripura High Court · (2025) 05 TP CK 0615

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Passport (Entry Into India) Act, 1920 - Section 3Bharatiya Nyaya Sanhita, 2023 - Section 249(C)
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