High Courts11 Sept 2025Disposed Of
Bidyut Bahni Chakraborty Vs State Of Tripura
Tripura High Court · (2025) 09 TP CK 0674
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 314, 316(5)
COURT ARCHIVE
Tripura High Court judgments, 2025
125 judgments · page 3 of 7
High Courts04 Sept 2025Disposed Of
Khairul & Ors Vs State Of Tripura
Tripura High Court · (2025) 09 TP CK 0669
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415(2)Passport (Entry Into India) Amendment Act, 2000 - Section 3Foreigners Act, 1946 - Section 14(A)
High Courts04 Sept 2025Disposed Of
Nabadwip Das Vs State Of Tripura
Tripura High Court · (2025) 09 TP CK 0668
Code Of Criminal Procedure, 1973 - Section 374Foreigners Act, 1946 - Section 14A(b)
High Courts04 Sept 2025Disposed Of
Amit Ghosh (42) Vs State Of Tripura
Tripura High Court · (2025) 09 TP CK 0666
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 103(1), 238
High Courts21 Aug 2025Disposed Of
Sanjana Wahengbam Vs State Of Tripura
Tripura High Court · (2025) 08 TP CK 0511
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 74, 75(1)(i), 76, 79, 115(2)
High Courts20 Aug 2025Allowed
Biswanath Deb And Ors Vs State Of Tripura
Tripura High Court · (2025) 08 TP CK 0512
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 80(2), 85
High Courts13 Aug 2025Disposed Of
Sanjit Das @ Sanju Vs State Of Tripura
Tripura High Court · (2025) 08 TP CK 0509
High Courts06 Aug 2025
Pallabi Shil Vs State Of Tripura And Ors.
Tripura High Court · (2025) 08 TP CK 0504
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(3)
High Courts06 Aug 2025Disposed Of
Mantosh Deb Vs State Of Tripura
Tripura High Court · (2025) 08 TP CK 0498
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 403
High Courts05 Aug 2025Dismissed
Food Corporation Of India & Ors. Vs Namita Paul, Wife Of Swapan Kumar Paul
Tripura High Court · (2025) 08 TP CK 0500
High Courts04 Aug 2025Disposed Of/ Dismissed
Dipak Chandra Kar Vs Union Of India & Ors.
Tripura High Court · (2025) 08 TP CK 0503
Limitation Act, 1963 - Section 5
High Courts04 Aug 2025Disposed Of
Md. Hridoy Ali & Ors. Vs State Of Tripura
Tripura High Court · (2025) 08 TP CK 0502
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483(1)(b)Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 143(3), 249(B)Foreigners Act, 1946 - Section 14(A), 14(C)
High Courts04 Aug 2025Disposed Of
Sikha Datta & Ors. Vs State Of Tripura
Tripura High Court · (2025) 08 TP CK 0501
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 307, 498A
High Courts28 Jul 2025
Prashanta Saha And Others Vs Abhishek Singh And Others
Tripura High Court · (2025) 07 TP CK 0641
High Courts11 Jul 2025Disposed Of
Santanu Chakraborty Vs Chandra Kumar Jamatia & Ors.
Tripura High Court · (2025) 07 TP CK 0633
High Courts11 Jul 2025Disposed Of
Pranab Biswas Vs State Of Tripura
Tripura High Court · (2025) 07 TP CK 0626
High Courts08 Jul 2025Disposed Of
Rupak Majumder Vs State Of Tripura & Ors.
Tripura High Court · (2025) 07 TP CK 0623
Constitution Of India, 1949 - Article 226
High Courts04 Jul 2025
Branch Manager, Shriram General Insurance Company Ltd. Vs Jhuma Begam & Others
Tripura High Court · (2025) 07 TP CK 0618
High Courts04 Jul 2025
Deputy Chief Engineer (Con-2) Vs Dilip Das And Others
Tripura High Court · (2025) 07 TP CK 0617
Code Of Civil Procedure, 1908 - Section 47