High Courts13 Jan 2025Disposed Of
Jamal Hossain Vs State Of Tripura & Ors
Tripura High Court · (2025) 01 TP CK 1655
Indian Penal Code, 1860 - Section 34, 342, 366(A)Code Of Criminal Procedure, 1973 - Section 164(5)
COURT ARCHIVE
Tripura High Court judgments, 2025
125 judgments · page 7 of 7
High Courts13 Jan 2025
Sangita Debbarma & Ors. Vs State Of Tripura
Tripura High Court · (2025) 01 TP CK 1654
High Courts10 Jan 2025
Sibayan Ch. Das & Another Vs In-Charge HR-ER, Tripura Asset ONGC & Another
Tripura High Court · (2025) 01 TP CK 1650
Land Acquisition Act, 1894 - Section 23, 34(V), 35(VI)
High Courts06 Jan 2025
Subrata Dey Vs State Of Tripura And 5 Ors.
Tripura High Court · (2025) 01 TP CK 1642
High Courts06 Jan 2025
Sanjoy Debbarma Vs State Of Tripura
Tripura High Court · (2025) 01 TP CK 1641
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 376Bharatiya Nyaya Sanhita, 2023 - Section 69, 74, 117(2), 329(4), 351(2)