Tribunals and Commissions30 Jul 2014Disposed Off
Mr. Vitthal Gopichand Bhungase Vs Gangakhed SugarAnd Energy Ltd. And Ors
National Green Tribunal · (2014) 07 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15, 15(3), 17, 18, 20, 21
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 95 of 105
Tribunals and Commissions24 Jul 2014Dismissed
Sunil Kumar Samanta Vs West Bengal Pollution Control Board And Ors
National Green Tribunal · (2014) 07 NGT CK 0002
National Green Tribunal Act, 2010 — Section 2(m), 14, 16, 33Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)Water (Prevention And Control Of Pollution) Act, 1974 — Section 13, 28, 29, 33
Tribunals and Commissions17 Jul 2014Dismissed
M.C. Mehta Vs University Grants Commission (UGC) And Ors
National Green Tribunal · (2014) 07 NGT CK 0008
National Green Tribunal Act, 2010 — Section 2m, 14, 14(1), 14(2), 15, 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j), 18, 18(2), 18(2)(a), 18(2)(b), 18(2)(c), 18(2)(d), 18(2)(f)Water (Prevention And Control Of Pollution) Act, 1974 — Section 16(2)(e), 16(2)(f), 16(2)(e), 17(1)(e)Advocates Act, 1961 — Section 37, 38
Tribunals and Commissions17 Jul 2014Disposed Off
Rajendrasinh Mansinh Kashtrya Vs Gujarat Pollution Control Board And Ors
National Green Tribunal · (2014) 07 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15, 18Air (Prevention And Control Of Pollution) Act, 1981 — Section 22(2), 23(3)
Tribunals and Commissions17 Jul 2014Disposed Off
Kalpavriksh And Ors Vs Union Of India
National Green Tribunal · (2014) 07 NGT CK 0003
Environment (Protection) Act, 1986 — Section 2(c), 3(1), 3(2), 3(2)(v)(1), 3(2)(xiv), 6, 25National Green Tribunal Act, 2010 — Section 2(c)(m), 2(m), 14, 14(1), 14(2), 15, 16, 16(a), 16(b), 16(c), 16(d), 16(e), 16(f), 16(g), 16(h), 16(i), 16(j)Environment (Protection) Act, 1986 — Section
Tribunals and Commissions14 Jul 2014Dismissed
Shree Consultants Vs Karnataka State Appellate Authority, Bangalore And Ors
National Green Tribunal · (2014) 07 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5Water (Prevention and Control of Pollution) Act, 1974 — Section 6, 8, 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21
Tribunals and Commissions07 Jul 2014Dismissed
Coorg Wildlife Society Vs State Of Karnataka And Ors
National Green Tribunal · (2014) 07 NGT CK 0007
Forest (Conservation) Act, 1980 — Section 2, 3National Green Tribunal Act, 2010 — Section 2(m)(i)(A), 2(m)(i)(B), 14, 16Electricity Act, 2003 — Section 38(1)
Tribunals and Commissions31 May 2014
Krishan Kant Singh And Ors Vs National Ganga River Basin Authority And Ors
National Green Tribunal · (2014) 05 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14Constitution Of India, 1950 — Article 14
Tribunals and Commissions30 May 2014Disposed Off
Latif Beg And Ors Vs MoEF And Ors
National Green Tribunal · (2014) 05 NGT CK 0012
Municipal Solid Wastes (Management & Handling) Rules, 2000 — Rule 4
Tribunals and Commissions29 May 2014Disposed Off
Awaaz Foundation And Ors Vs State Of Maharashtra And Ors
National Green Tribunal · (2014) 05 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 18Mines And Mineral (Development And Regulation) Act, 1957 — Section 15Environment (Protection) Rules, 1986 — Rule 5(d)
Tribunals and Commissions29 May 2014Disposed Off
Mr. S.K. Shetye And Ors Vs Ministry Of EnvironmentAnd Forests And Ors
National Green Tribunal · (2014) 05 NGT CK 0007
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 14, 14(3), 16, 19, 19(i), 19(ii)Evidence Act, 1872 — Section 123, 124
Tribunals and Commissions27 May 2014Disposed Off
Shri. Ramdas Janardan Koli Vs Secretary To Govt Of India And Ors
National Green Tribunal · (2014) 05 NGT CK 0018
National Green Tribunal Act, 2010 — Section 2(m), 14, 15, 15(1)(a), 16, 19, 19(1), 19(2), 19(4), 19(4)(a), 19(4)(b), 19(4)(c), 19(4)(d), 19(4)(e), 19(4)(f), 19(4)(g), 19(4)(h), 19(4)(i), 19(4)(j)Indian Evidence Act, 1872 — Section 124Land Acquisition Act, 1894 — Section 7
Tribunals and Commissions27 May 2014Dismissed
M/s Ardent Steel Limited Vs Ministry Of Environment And Forests And Ors
National Green Tribunal · (2014) 05 NGT CK 0002
Environment (Protection) Act, 1986 — Section 3, 3(2), 5, 6, 25, 26Motor Vehicles Act, 1939 — Section 92ANational Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions22 May 2014Disposed Off
Roop Vihar Nagrik Vikas Samiti (Regd) Vs State Of Rajasthan Through Chief Secretary And Ors
National Green Tribunal · (2014) 05 NGT CK 0010
Tribunals and Commissions20 May 2014Disposed Off
Ram Singh S/o Shri Umda Ram And Ors Vs Union Of India Through The Secretary And Ors
National Green Tribunal · (2014) 05 NGT CK 0014
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions16 May 2014Dismissed
Munnilal Girijanand Shukla And Ors Vs Union Of India And Ors
National Green Tribunal · (2014) 05 NGT CK 0017
Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)National Green Tribunal Act, 2010 — Section 14, 14(3), 16, 18Electricity Act, 2003 — Section 125
Tribunals and Commissions16 May 2014Allowed
Janardan Kundalikrao Pharande And Ors Vs Ministry Of Environment & Forest And Ors
National Green Tribunal · (2014) 05 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14, 15, 16, 18, 19, 19(i), 19(iii), 20Code Of Civil Procedure, 1908 — Section 11, 141, Order 2 Rule 2Water (Prevention And Control Of Pollution) Act, 1974 — Section 33
Tribunals and Commissions16 May 2014Disposed Off
Shri. Vinesh Madanaya Kalwal Vs State Of Maharashtra And Ors
National Green Tribunal · (2014) 05 NGT CK 0009
Air (Prevention And Control Of Pollution) Act, 1981 — Section 17(g), 21(5), 22A, 23(2), 31A, 37Constitution Of India, 1950 — Article 32
Tribunals and Commissions15 May 2014Disposed Off
Ramakant Mishra And Ors Vs Bharat Sanchar Nigam Ltd And Ors
National Green Tribunal · (2014) 05 NGT CK 0004
Tribunals and Commissions15 May 2014Disposed Off
Kailash Chand meena And Ors Vs State Of Rajasthan through And Ors
National Green Tribunal · (2014) 05 NGT CK 0001
Forest (Conservation) Act, 1980 — Section 2