COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 94 of 105

Tribunals and Commissions08 Aug 2014Disposed Off

Society for Environmental Protection Vs Union Of India And Ors

National Green Tribunal · (2014) 08 NGT CK 0006

National Green Tribunal Act, 2010 — Section 16, 19(1), 19(2)Environmental Impact Assessment Notification, 2006 — Section 7(i), 7(iii)Environmental Impact Assessment Notification, 2006 — Rule 7(i)(III)(b)