High Courts04 Nov 2011Allowed
Sri L. Jayaramaiah Vs The State o Karnataka
Karnataka High Court · (2011) 11 KAR CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 511
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Karnataka High Court judgments
47,933 judgments · page 1,053 of 2,397
High Courts04 Nov 2011Allowed
Venkatappa Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0305
Penal Code, 1860 (IPC) — Section 201, 304
High Courts04 Nov 2011Allowed
Ramesha @ Ramesh Ambedkar Vs State
Karnataka High Court · (2011) 11 KAR CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 430Penal Code, 1860 (IPC) — Section 420, 464, 465, 468, 470
High Courts04 Nov 2011Allowed
Sri. Shivakumar and Others Vs The State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A, 506
High Courts04 Nov 2011Dismissed
Dr. Shivayogeppa B. Hinchigeri Vs The Chancellor Karnataka University Rajbhavan, State of Karnataka, Professor H.B. Walikar Chairman, Dept of Computer Science Karnataka University and Karnataka University Dharwad
Karnataka High Court · (2011) 11 KAR CK 0266
Constitution of India, 1950 — Article 226Karnataka Universities Act, 2000 — Section 14, 14 (4), 3
High Courts04 Nov 2011Dismissed
Sri. Shivakumar and Muralidhara Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0265
Penal Code, 1860 (IPC) — Section 149, 302, 304 B, 34, 498A
High Courts04 Nov 2011Dismissed
Khaleel @ Syed Khaleel Vs The State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0264
Penal Code, 1860 (IPC) — Section 302, 307, 34, 341
High Courts04 Nov 2011
Shashwathi Enterprises Vs Jyothi Prakash Mirji and Others
Karnataka High Court · (2011) 11 KAR CK 0263
High Courts04 Nov 2011
Mrs. Chandinisre Vs Sri K.L Dhingra Chairman and Managing Director, Indian Telephone Industries Limited, Dooravaninagar, Bangalore - 560016
Karnataka High Court · (2011) 11 KAR CK 0262
High Courts04 Nov 2011Dismissed
Karnataka Government Insurance Department (K.G.I.D.) Vs Assistant Commissioner of Central Excise
Karnataka High Court · (2012) 26 STR 521 : (2012) 34 STT 260 : (2012) 54 VST 226
Finance Act, 1990 — Section 67 (c), 69 (1)Insurance Act, 1938 — Section 3
High Courts04 Nov 2011
Shreyash @ Magadi Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0237
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts04 Nov 2011Allowed
Anju Singh @ Mariya Singh, Sri Muskan Ray, Sri Devagan Ray and Sri Krishna Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0236
Suppression of Immoral Traffic in Women and Girls Act, 1956 — Section 4, 5, 9
High Courts04 Nov 2011
Sri. J.S. Mohammed Vs Sri. K. Mohammed. Beary
Karnataka High Court · (2011) 11 KAR CK 0235
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts04 Nov 2011
Smt Omana Chetan Vs Mr. S S Rangegowda and Others
Karnataka High Court · (2011) 11 KAR CK 0234
Arbitration and Conciliation Act, 1996 — Section 11, 11 (a)
High Courts04 Nov 2011
Shri S.P. Gopal Vs The Labour Commissioner Karmika Bhavana. Bannerghatta Road, Bengaluru, The Management of M/s. Mysore Chrome Tanning Company and The Management of M/s. Mysore Sales International Ltd.
Karnataka High Court · (2011) 11 KAR CK 0231
High Courts04 Nov 2011Allowed
Ramanagara Zilla Gangamatasthara (Bestara) Meenugarara Kere Abhivruddhi Nirvahana Sangha (r) Vs Directorate of Fisheries in Karnataka and Sri. Arkavati Meenugarara Sahakara Sangha
Karnataka High Court · (2011) 11 KAR CK 0230
High Courts04 Nov 2011Allowed
Sri. Rahul N. Baldota Vs M/s. Obalapuram Mining Company Pvt. Ltd.
Karnataka High Court · (2011) 11 KAR CK 0211
Constitution of India, 1950 — Article 226, 500Criminal Procedure Code, 1973 (CrPC) — Section 155 (2), 156 (1), 199, 482
High Courts04 Nov 2011
H.S. Chandra Shekar Hande Vs State of Karnataka
Karnataka High Court · (2013) 57 VST 234
Karnataka Sales Tax Act, 1957 — Section 17 (6), 22 A (1), 5 B
High Courts04 Nov 2011
Hanumanthappa Vs Smt. Priyadarshini and Sri H. Jayappa
Karnataka High Court · (2011) 11 KAR CK 0181
High Courts04 Nov 2011Dismissed
Sri Dr.N. Donappa Vs Maharani Lakshmi Ammanni College For Women
Karnataka High Court · (2011) 11 KAR CK 0180