High Courts22 Dec 1961
Mahadevi Vs Saraswati and Another
Karnataka High Court · AIR 1963 Kar 149 : (1961) ILR (Kar) 1217
COURT ARCHIVE
Karnataka High Court judgments, 1961
130 judgments · page 1 of 7
High Courts21 Dec 1961
Hormusji Hirjibhoy and Co. Vs Commercial Tax Officer, Circle II, Hubli
Karnataka High Court · (1962) 13 STC 773
Central Sales Tax Act, 1956 — Section 15, 5 (1), 5 (4)Constitution of India, 1950 — Article 286, 286 (3)
High Courts20 Dec 1961
B. Sreerangiah Setty and Sons Vs Commercial Tax Officer, Kolar Circle, Kolar and Another
Karnataka High Court · (1962) 13 STC 314
Mysore Sales Tax Act, 1948 — Section 3 (4)
High Courts14 Dec 1961
Veerappa Ningappa Sanakal of Munavalli and Others Vs The Mysore State
Karnataka High Court · (1962) 13 STC 796
Bombay Sales Tax Act, 1953 — Section 12 (5), 18 (1)
High Courts11 Dec 1961
Canara Bank Limited Vs Commissioner of Income Tax, Bangalore
Karnataka High Court · (1962) ILR (Kar) 270 : (1963) 47 ITR 529
Income Tax Act, 1922 — Section 10, 66 (1)
High Courts04 Dec 1961
Mallappa Fakirappa Sanna Nagashetti and others Vs Shivappa and another
Karnataka High Court · AIR 1961 Kar 49
High Courts04 Dec 1961
Mallappa Fakirappa Sanna Nagashetti and Others Vs Shivappa and Another
Karnataka High Court · AIR 1962 Kar 140
Hindu Succession Act, 1956 — Section 15, 15 (1) (a), 15 (1) (b)
High Courts04 Dec 1961
Ratnawa Vs Gurushiddappa Gurushantappa Magavi and Others
Karnataka High Court · AIR 1962 Kar 135 : (1962) ILR (Kar) 257
Arbitration Act, 1940 — Section 14 (1), 14 (2), 42Limitation Act, 1908 — Section 178
High Courts23 Nov 1961
Chokla Vs State of Mysore
Karnataka High Court · (1962) CriLJ 705
Criminal Procedure Code, 1973 (CrPC) — Section 260Penal Code, 1860 (IPC) — Section 379
High Courts22 Nov 1961
H.K. Swaranavar Nashar and Others Vs State of Mysore and Another
Karnataka High Court · AIR 1963 Kar 49
Constitution of India, 1950 — Article 19 (1) (d), 301General Clauses Act, 1897 — Section 22, 23Motor Vehicles (Taxation on Passengers and Goods) Act, 1961 — Section 21
High Courts17 Nov 1961
Madivala Thimmiah Vs Sivarudriah and Others
Karnataka High Court · (1962) CriLJ 708
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146 (1), 24
High Courts17 Nov 1961
Canara Jewellers and Others Vs Commercial Tax Officer, South Kanara
Karnataka High Court · (1962) 13 STC 668
Mysore Sales Tax Act, 1957 — Section 5 (1), 5 (3) (a)
High Courts17 Nov 1961
Sundara Adapa and Others Vs Girija and Others
Karnataka High Court · AIR 1962 Kar 72 : (1962) ILR (Kar) 225
Aliyasanthana Act, 1949 — Section 35, 36, 36 (3)Constitution of India, 1950 — Article 14, 19 (f), 254Hindu Succession Act, 1956 — Section 30, 30 (1), 4 (1) (b)
High Courts16 Nov 1961
Domingo John Picardo Vs Gregory Pinto
Karnataka High Court · AIR 1962 Kar 190
Contract Act, 1872 — Section 59
High Courts16 Nov 1961
K.S. Subbarayappa and Sons Vs Commercial Tax Officer, Kolar Circle, Kolar
Karnataka High Court · (1962) 13 STC 571
Mysore Sales Tax Act, 1948 — Section 12, 3, 3 (1)
High Courts15 Nov 1961
Manjoorkhan Vs The State of Mysore
Karnataka High Court · AIR 1962 Kar 106
Criminal Procedure Code, 1898 (CrPC) — Section 251 A, 251 A (2), 251 A (3)
High Courts13 Nov 1961
In Re: Mysore Spun Silk Mills Ltd.
Karnataka High Court · (1963) 33 CompCas 713
Companies Act, 1956 — Section 391, 455, 460 (6)Industrial Disputes Act, 1947 — Section 25 F, 25 FFF
High Courts13 Nov 1961
Hunnikeri Bros. Vs Asst. Commissioner, Dharwar Division and Another
Karnataka High Court · AIR 1962 Kar 169
Land Acquisition Act, 1894 — Section 16, 18, 4, 9 (3), 9 (s)
High Courts10 Nov 1961
K.T. Appannah Vs State of Mysore and Another
Karnataka High Court · AIR 1962 Kar 157 : (1962) 5 FLR 502 : (1962) 2 LLJ 521
Minimum Wages Act, 1948 — Section 3, 5 (1) (b), 7, 9
High Courts03 Nov 1961
Kalappa Dyanappa and Another Vs Venkatesh alias Ramachandra Ganesh Padaki and Others
Karnataka High Court · AIR 1960 Kar 260(1)