Karnataka High Court Judgments 2020

High Courts11 Nov 2020Dismissed

Commissioner Of Income-Tax LTU & Ors Vs M/S Biocon Ltd.

Karnataka High Court · (2020) 11 KAR CK 2499

Income Tax Act, 1961 - Section 37, 37(1), 201, 260ACompanies Act, 1956 - Section 2(15A)Finance Act, 1999 - Section 17(2)(iiia)

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High Courts19 Jun 2020

High Court Of Karnataka Vs State Of Karnataka

Karnataka High Court · (2020) 06 KAR CK 2176

Code Of Criminal Procedure, 1973 - Section 164, 228, 229, 230, 240, 241, 242, 251, 252, 273, 313, 313(1)(b), 313(5)Karnataka Criminal Rules Of Practice, 1968 - Rule 5, 5.3, 8, 11, 11.2Constitution Of India, 1950 - Article 21, 142, 142(i), 142(ii)

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High Courts05 May 2020Dismissed

Chandrashekar S Golsangi Vs State Of Karnataka & Others

Karnataka High Court · (2020) 05 KAR CK 0022

Karnataka Lokayukta Act, 1984 — Section 12(3)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Constitution Of India, 1950 — Article 21, 311

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High Courts05 May 2020Dismissed

Commissioner Of Income Tax & Others Vs M/S Prestige Estate Projects Pvt. Ltd

Karnataka High Court · (2020) 05 KAR CK 0019

Income Tax Act, 1961 — Section 142(1), 145, 145(2), 154Companies Act, 1956 — Section 211(3a), 211(3B), 211(3C)

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High Courts05 May 2020Allowed

Renuka Prasad. R Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0017

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 439

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High Courts05 May 2020Allowed

Girijamma Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0016

Indian Penal Code, 1860 — Section 34, 120B, 382, 394, 451, 506Code Of Criminal Procedure, 1973 — Section 439

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High Courts05 May 2020Allowed

Kheshav .B.M Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0015

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37Code Of Criminal Procedure, 1973 — Section 439

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High Courts05 May 2020Allowed

Mohammed Abdul Rehaman & Others Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0014

Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 439

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High Courts05 May 2020Allowed

Meghappa & Others Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0013

Indian Penal Code, 1860 — Section 399, 402

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High Courts05 May 2020Allowed

Noor Pasha Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0012

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37

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High Courts05 May 2020Allowed

Ramangouda Vs State Of Karnataka

Karnataka High Court · (2020) 05 KAR CK 0011

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37

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High Courts05 May 2020Allowed

Azhar @ Azharuddin @ Md. Azharuddin Vs State By Women Police Station

Karnataka High Court · (2020) 05 KAR CK 0010

Indian Penal Code, 1860 — Section 34, 313, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17Code Of Criminal Procedure, 1973 — Section 164

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High Courts05 May 2020Allowed