High Courts17 Dec 1981
K.G. Prabhavathi and Others Vs K. Nirmala and Others
Karnataka High Court · AIR 1982 Kar 288
Motor Vehicles Act, 1939 — Section 110 B
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 1 of 20
High Courts17 Dec 1981
Collector of Customs and Cen. Excise and Another Vs Lal M. Budrani and Another
Karnataka High Court · (1982) 2 KarLJ 73
Customs Act, 1962 — Section 105
High Courts17 Dec 1981
Bangalore University Vs Vidya Ganapathi Education Society and Another
Karnataka High Court · (1982) 2 KarLJ 217
Constitution of India, 1950 — Article 14Karnataka State Universities Act, 1976 — Section 53
High Courts17 Dec 1981
Rudregowda K. Vs State of Karnataka and Others
Karnataka High Court · (1982) 2 KarLJ 11
Constitution of India, 1950 — Article 226
High Courts17 Dec 1981
K.G. Prabhavathi and Others Vs K. Nirmala and Others K. Prabhakara Reddy Vs K.G. Prabhavathi and Others
Karnataka High Court · (1984) 55 CompCas 670
Motor Vehicles Act, 1939 — Section 110 B
High Courts17 Dec 1981
T.G. Srinivasa Murthy, etc., etc. Vs Bharat Earth Movers Ltd. etc., etc.
Karnataka High Court · (1982) ILR (Kar) 622 : (1982) 1 LLJ 268
Bharat Earth Movers Limited Service Rules, 1976 — Rule 17.2, 3.2, 3.3, 3.3Constitution of India, 1950 — Article 12, 14, 16 (1)Reserve Bank of India (Staff) Regulations, 1948 — Regulation 25 (2)
High Courts17 Dec 1981Allowed
K.G. Prabhavathi and Others Vs K.G.I.D. and Others
Karnataka High Court · (1982) ACJ 333
Motor Vehicles Act, 1988 — Section 110 B
High Courts17 Dec 1981Dismissed
Chokkannagari Naravanappa Vs Land Tribunal Chintamani and Another
Karnataka High Court · (1981) 12 KAR CK 0008
Karnataka Land Revenue Act, 1964 — Section 2 (34), 5, 5 (1), 5 (3)
High Courts17 Dec 1981
Narasimhaiah Setty Vs Govindappa Naidu and Others
Karnataka High Court · (1982) 1 KarLJ 210
Evidence Act, 1872 — Section 35Hindu Adoptions and Maintenance Act, 1956 — Section 10
High Courts16 Dec 1981
Ganappayya Govind Vs Dy. Supdt. of Police, Karawar and Another
Karnataka High Court · (1982) 2 KarLJ 54
Motor Vehicles Act, 1988 — Section 33
High Courts16 Dec 1981
Babu Vs Nawab Khan
Karnataka High Court · (1982) 1 KarLJ 316
Karnataka Rent Control Act, 1961 — Section 29(1)
High Courts15 Dec 1981
Motor Industries Company Limited Vs The Assistant Commissioner of Commercial Taxes (Asst. I), Bangalore City Division, Bangalore
Karnataka High Court · (1982) 1 KarLJ 449 : (1983) 52 STC 206
Constitution of India, 1950 — Article 226, 226 (3)Karnataka Sales Tax Act, 1957 — Section 12 (3), 5 (1)
High Courts14 Dec 1981
Town Mun. Council, Naregal Vs State of Karnataka and Others
Karnataka High Court · (1982) 2 KarLJ 47
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 97
High Courts14 Dec 1981
Sampangiramaiah N.S. Vs Officer Commanding Kar. Battalion Ncc
Karnataka High Court · (1982) 2 KarLJ 231
National Cadets Corps Rules, 1948 — Rule 13
High Courts12 Dec 1981
Mohammed, M. Vs B. Vasumal
Karnataka High Court · (1982) 2 KarLJ 285
Karnataka High Court Act, 1961 — Section 5Karnataka High Court Rules, 1959 — Rule 1(H)
High Courts11 Dec 1981
Anjaneyaswamy M.K. Vs C. Narayanaswamy
Karnataka High Court · (1982) 1 KarLJ 225
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Karnataka Rent Control Act, 1961 — Section 21(1)
High Courts10 Dec 1981
G. Marappa and Another Vs State Bank of Mysore
Karnataka High Court · (1982) 1 KarLJ 320
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts10 Dec 1981Dismissed
G.N. Vishwanath and Another Vs Andal and Others
Karnataka High Court · (1982) ACJ 128
Employees State Insurance Act, 1948 — Section 53, 61Motor Vehicles Act, 1988 — Section 110 A
High Courts09 Dec 1981
Vokkaligara Laxmiah Vs Vokkaligara Devegowda and Another
Karnataka High Court · (1982) 1 KarLJ 242
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16
High Courts08 Dec 1981
D. Jayamma and Another Vs S. Govindaswamy and Others
Karnataka High Court · (1982) ACJ 467 : (1984) 54 CompCas 879 : (1982) ILR (Kar) 550 : (1982) 1 KarLJ 375
Motor Vehicles Act, 1988 — Section 110 A, 110 AA