High Courts18 Dec 1976
Hindustan Aeronautics Ltd Vs State of Karnataka
Karnataka High Court · (1977) 100 KarLJ 9
Karnataka Sales Tax Act, 1957 — Section 2(1)
COURT ARCHIVE
Karnataka High Court judgments, 1976
121 judgments · page 1 of 7
High Courts10 Dec 1976
Poovami Poojary Vs V.Narayan Bhat and Another
Karnataka High Court · AIR 1977 Kar 152 : (1977) 1 KarLJ 69
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 115Karnataka Land Reforms Act, 1961 — Section 133, 133 (1)
High Courts10 Dec 1976
Gulabchand Vs The Land Tribunal, Bhalki and Others
Karnataka High Court · AIR 1977 Kar 153 : (1977) ILR (Kar) 234 : (1977) 1 KarLJ 55
High Courts09 Dec 1976
Rachasetty Vs Sambaling Setty
Karnataka High Court · AIR 1977 Kar 154
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10 (2)
High Courts09 Dec 1976
B.G. Guttal Vs R.R. Diwakar
Karnataka High Court · AIR 1977 Kar 211 : (1977) ILR (Kar) 287 : (1977) 1 KarLJ 50
Civil Procedure Code, 1908 (CPC) — Section 20, 20 (b)
High Courts29 Nov 1976
Shivarajveerappa Purad and Another Vs State of Karnataka and Another
Karnataka High Court · (1977) CriLJ 1113
Criminal Procedure Code, 1973 (CrPC) — Section 29 (2), 323, 325 (3)Penal Code, 1860 (IPC) — Section 34, 420, 477 A
High Courts24 Nov 1976
Davalasab Vs The State of Karnataka
Karnataka High Court · (1977) CriLJ 1255
Penal Code, 1860 (IPC) — Section 361, 363, 376
High Courts20 Nov 1976
Rayappa Basappa Killed Vs The Land Tribunal and Others
Karnataka High Court · AIR 1976 Kar 205 : (1976) 1 KarLJ 274
Karnataka Land Reforms Act, 1961 — Section 44 (1), 45
High Courts11 Nov 1976
Murigappa Vs Channappa
Karnataka High Court · AIR 1977 Kar 111 : (1977) ILR (Kar) 147 : (1977) 1 KarLJ 4
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Nov 1976
Fakiragouda S. Patil Vs Parvatibai Mahadev Mahendrakar
Karnataka High Court · AIR 1977 Kar 112 : (1976) 2 KarLJ 452
Karnataka Rent Control Act, 1961 — Section 21 (1) (h), 50Transfer of Property Act, 1882 — Section 106
High Courts02 Nov 1976
Sharanappa Vs Govindareddy and Another
Karnataka High Court · (1977) CriLJ 304
Criminal Procedure Code, 1973 (CrPC) — Section 245 (1), 245 (2), 401
High Courts28 Oct 1976
Regional Director, E.S.I.C., Bangalore Vs High Lands Coffee Works, Etc. Etc.
Karnataka High Court · (1977) 1 LLJ 178
Employees State Insurance Act, 1948 — Section 1 (4), 2 (12)Factories Act, 1948 — Section 2 (k)
High Courts25 Oct 1976
Regional Director, E.S.I.C., Bangalore Vs Davangere Cotton Mills
Karnataka High Court · (1976) 2 KarLJ 400 : (1977) 2 LLJ 404
Employees State Insurance Act, 1948 — Section 2 (22), 2 (9), 77, 82 (2)
High Courts20 Oct 1976
Gyanu Madhu Jamkhandi and Others Vs The State of Karnataka
Karnataka High Court · (1977) CriLJ 632
Criminal Procedure Code, 1973 (CrPC) — Section 107, 167, 167 (2) (a), 309 (2)Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Oct 1976Allowed
Parvatamma and Others Vs Syed Ahmed and Others
Karnataka High Court · (1977) ACJ 72
Fatal Accidents Act, 1855 — Section 2 (1), 2 (2)
High Courts19 Oct 1976
Jayamma and Others Vs General Manager, K.S.R.T.C.
Karnataka High Court · (1977) ACJ 322
Motor Vehicles Act, 1939 — Section 110 A
High Courts18 Oct 1976
Divisional Manager Ksr Tc. Vs Bhimaiah
Karnataka High Court · (1976) 2 KarLJ 396 : (1977) 2 LLJ 531
Workmens Compensation Act, 1923 — Section 2 (1)
High Courts14 Oct 1976
Kaveri Structurals Vs Bhagyam
Karnataka High Court · (1977) ACJ 143 : (1978) 36 FLR 31 : (1976) 2 KarLJ 394 : (1977) 2 LLJ 529
Workmens Compensation Act, 1923 — Section 2 (3), 2 (d), 30, 8
High Courts22 Sept 1976
The Special Land Acquisition Officer, Devangere and Others Vs KotraiahFr. and Others
Karnataka High Court · AIR 1977 Kar 33 : (1976) 2 KarLJ 318
Land Acquisition Act, 1894 — Section 11, 18, 4 (1)
High Courts16 Sept 1976
Hanumantappa Kallappa Gudeppanavar Vs Veerappa Rudrappa Uppin and Another
Karnataka High Court · AIR 1977 Kar 69 : (1976) ILR (Kar) 1765 : (1976) 2 KarLJ 281
Karnataka Land Revenue Act, 1964 — Section 61, 62, 62 (a), 62 (b)