High Courts18 Feb 1976
B.A. Basith Vs Income Tax Officer, Central Circle-I, Bangalore
Karnataka High Court · (1981) 128 ITR 434
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 281
COURT ARCHIVE
Karnataka High Court judgments, 1976
121 judgments · page 6 of 7
High Courts18 Feb 1976
Sanganbhat Vs Vasudev and Others
Karnataka High Court · AIR 1976 Kar 229 : (1976) ILR (Kar) 992 : (1976) 2 KarLJ 60
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 24Karnataka High Court Act, 1961 — Section 4
High Courts17 Feb 1976
Muthappa Gowda Vs Putta Master
Karnataka High Court · AIR 1977 Kar 89 : (1976) ILR (Kar) 849 : (1976) 1 KarLJ 333
Karnataka Agricultural Debtors (Temporary Protection) Act, 1973 — Section 2 (2), 3
High Courts16 Feb 1976
W.M.P. D''souza Mangalore Vs The Commissioner of Income Tax, Mysore, Bangalore
Karnataka High Court · (1976) 5 CTR 212
Indian Trust Act, 1882 — Section 3, 4Transfer of Property Act, 1882 — Section 105, 54, 58
High Courts09 Feb 1976
Kishandas Dalwani Vs Addl Dist Magistrate, Bangalore
Karnataka High Court · (1977) 2 KarLJ 478
Constitution of India, 1950 — Article 226
High Courts04 Feb 1976
R.S. Leela Venugopal Vs V.T. Rajasekhara Shetty
Karnataka High Court · AIR 1976 Kar 172 : (1976) ILR (Kar) 844 : (1976) 1 KarLJ 287
Karnataka Rent Control Act, 1961 — Section 43 (1), 44 (2)Small Causes Courts Act, 1882 — Section 18
High Courts02 Feb 1976
Bhimappa Golappa Vs Silemansaheb Kasimsaheb
Karnataka High Court · AIR 1976 Kar 239 : (1976) ILR (Kar) 829 : (1976) 1 KarLJ 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts29 Jan 1976
K.B. Mulla Vs State of Karnataka
Karnataka High Court · (1977) CriLJ 925
Penal Code, 1860 (IPC) — Section 161, 165, 165 APrevention of Corruption Act, 1988 — Section 5 (1) (d), 5 A
High Courts27 Jan 1976
Rama Metal Works and Others Vs The National Small Industries Corporation Ltd.
Karnataka High Court · AIR 1977 Kar 24 : (1976) 1 KarLJ 173
Contract Act, 1872 — Section 25 (3)
High Courts22 Jan 1976
Subbananjiah Vs Inspector of Factories and Another
Karnataka High Court · (1976) 1 KarLJ 285 : (1976) 2 LLJ 426
Factories Act, 1948 — Section 85 (1)Karnataka Sales Tax Act, 1957 — Section 2 (k)
High Courts21 Jan 1976
P.T. Doddiah Vs Hanumanthappa and Others
Karnataka High Court · (1976) CriLJ 1437
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 409
High Courts21 Jan 1976
H. Subba Rao Vs The Life Insurance Corporation of India and Another
Karnataka High Court · AIR 1976 Kar 231 : (1976) ILR (Kar) 800 : (1976) 1 KarLJ 289
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 13 (3)
High Courts16 Jan 1976
Mysore State Co-operative Printing Works Vs Regional Provident Fund Commissioner
Karnataka High Court · (1976) ILR (Kar) 1233 : (1976) 1 KarLJ 277 : (1976) 2 LLJ 300
Employees Provident Funds and Family Pension Fund Act, 1952 — Section 1 (3), 2 (f), 7 A
High Courts09 Jan 1976
The Premier Insurance Co. Ltd. Vs Padma Srinivasan
Karnataka High Court · (1976) ACJ 190 : AIR 1976 Kar 187 : (1976) ILR (Kar) 823 : (1976) 1 KarLJ 168
Karnataka Rent Control Act, 1961 — Section 21 (2)Motor Vehicles Act, 1939 — Section 95 (2), 95 (2) (a)
High Courts08 Jan 1976Dismissed
Fakirappa Hanumanthappa Vs Babnlal Makabal Sab and Others
Karnataka High Court · (1976) ACJ 487
Motor Vehicles Act, 1988 — Section 110 A, 110 A (1) (c)Succession Act, 1925 — Section 306
High Courts07 Jan 1976
The Special Land Acquisition Officer, Mangalore Vs Piadade Fernandes
Karnataka High Court · AIR 1977 Kar 28 : (1976) ILR (Kar) 320 : (1976) 1 KarLJ 218
Land Acquisition Act, 1894 — Section 23, 23 (1), 4
High Courts06 Jan 1976
Commander Works Engineers Vs Sarvashri Sreenivasan Foundries and Engineering Works
Karnataka High Court · AIR 1976 Kar 206 : (1976) ILR (Kar) 686 : (1976) 1 KarLJ 163
Arbitration Act, 1940 — Section 30, 30 (a), 33
High Courts06 Jan 1976
The Tahsildar and Returning Officer Agricultural Produce Market Committee, Bhalki Vs Shivaji Rao and Others
Karnataka High Court · AIR 1976 Kar 233 : (1976) ILR (Kar) 629 : (1976) 1 KarLJ 272
General Clauses Act, 1897 — Section 21Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 27
High Courts05 Jan 1976
Hiranyakeshi Sahakari Sakkare Karkhane Niyamit Vs State of Karnataka
Karnataka High Court · (1976) ILR (Kar) 1140 : (1977) 107 ITR 712
Income Tax Act, 1961 — Section 2 (1a), 3Mysore Agricultural Income Tax Act, 1957 — Section 36
High Courts05 Jan 1976
Raghavendra Swamy Mutt Vs The State of Karnataka
Karnataka High Court · AIR 1976 Kar 234 : (1976) ILR (Kar) 299 : (1976) 1 KarLJ 82
Constitution of India, 1950 — Article 14, 26, 31AKarnataka Land Reforms Act, 1961 — Section 48, 48 A