High Courts29 Mar 1976
Additional Commissioner of Income Tax, Mysore Vs S.V. Ratnaswamy and Sons
Karnataka High Court · (1977) 106 ITR 154
Income Tax Act, 1961 — Section 184, 184 (1), 184 (7)Income Tax Rules, 1962 — Rule 22 (5), 24
COURT ARCHIVE
Karnataka High Court judgments, 1976
121 judgments · page 5 of 7
High Courts26 Mar 1976
Basanagouda Takanagouda Patil and Others Vs State of Mysore and Others
Karnataka High Court · AIR 1976 Kar 197 : (1976) ILR (Kar) 964 : (1976) 1 KarLJ 385
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5 A, 6
High Courts26 Mar 1976
S. Sanjiva Shetty Vs Anantha and Others
Karnataka High Court · (1976) ACJ 261 : AIR 1976 Kar 146 : (1976) ILR (Kar) 1120 : (1976) 1 KarLJ 430
Motor Vehicles Act, 1939 — Section 110 D, 95 (2), 95 (2) (b)
High Courts26 Mar 1976
Bhairavasingh Malojirao Ghorpade and Another Vs Shankar Rao Bindu Rao Padaki and Others
Karnataka High Court · AIR 1976 Kar 164 : (1976) ILR (Kar) 1279 : (1976) 1 KarLJ 418
Civil Procedure Code, 1908 (CPC) — Section 85, 86, 87 BSpecific Relief Act, 1963 — Section 6
High Courts26 Mar 1976
Rudrayya Vs Gangawwa and Others
Karnataka High Court · AIR 1976 Kar 153 : (1976) ILR (Kar) 1151 : (1976) 1 KarLJ 409
Bombay Act, 1947 — Section 5 (8), 5 (a)Karnataka Rent Control Act, 1961 — Section 21 (1) (b), 21 (1) (c), 3 (n)
High Courts22 Mar 1976
Raj Mohammad Vs Saeeda Amina Begum
Karnataka High Court · AIR 1976 Kar 200 : (1976) ILR (Kar) 1008 : (1976) 1 KarLJ 427
High Courts19 Mar 1976
K.P. Nanjunath and Others Vs State of Karnataka and Others
Karnataka High Court · AIR 1976 Kar 158
Karnataka Land Revenue Act, 1964 — Section 40Karnataka Land Revenue Rules, 1966 — Rule 97, 97 (4)Mysore Land Revenue Code, 1888 — Section 71, 72
High Courts18 Mar 1976
National Products Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1976) ILR (Kar) 977 : (1977) 108 ITR 935 : (1976) 1 KarLJ 398
Income Tax Act, 1961 — Section 139, 139 (4), 215 (1), 246, 256 (1)Income Tax Rules, 1962 — Rule 117A, 40
High Courts16 Mar 1976
Krishnaji Pandurang Naik Vs Govind Narasimha Umarji and Others
Karnataka High Court · AIR 1976 Kar 162 : (1976) ILR (Kar) 1146 : (1976) 1 KarLJ 346
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Mar 1976
Regional Director, Company Law Board, Government of India Vs Mysore Galvanising Co. Pvt. Ltd. and Others
Karnataka High Court · (1977) 47 CompCas 752 : (1976) ILR (Kar) 997 : (1976) 1 KarLJ 343
Companies Act, 1956 — Section 391, 394, 394 (1)
High Courts08 Mar 1976
Jasmine Amarjothi Vs Union of India and Others
Karnataka High Court · (1976) 1 KarLJ 391 : (1977) 1 LLJ 121
Constitution of India, 1950 — Article 14, 16, 16 (1)
High Courts05 Mar 1976
Arun Narayan Vs The State of Karnataka and Another
Karnataka High Court · AIR 1976 Kar 174 : (1976) 1 KarLJ 349
Constitution of India, 1950 — Article 12, 14, 162Medical Colleges (Selection for Admission) Rules, 1975 — Rule 3, 3 (1), 3 (2)
High Courts05 Mar 1976
Chikkatharmaiah and Others Vs Chikkahutchiah and Others
Karnataka High Court · AIR 1977 Kar 99 : (1976) ILR (Kar) 1697
High Courts04 Mar 1976
C.R. Shivananda Vs The Election Officer and Head Quarters Assistant to the Deputy Commissioner District Office, Chickmagalur and Others
Karnataka High Court · AIR 1976 Kar 225 : (1976) ILR (Kar) 961 : (1976) 1 KarLJ 389
Karnataka Municipalities Act, 1964 — Section 42 (11), 42 (12)
High Courts02 Mar 1976
M. Vaikunta Prabhu Vs Rosari D'' Almeda and Others
Karnataka High Court · AIR 1976 Kar 170 : (1976) 1 KarLJ 377
Karnataka Land Reforms Act, 1961 — Section 133, 133 (2), 48 A
High Courts01 Mar 1976
V. Laxman Mallya Vs State of Mysore and Another
Karnataka High Court · (1976) 38 STC 51
Constitution of India, 1950 — Article 226, 227Karnataka Sales Tax Act, 1957 — Section 6
High Courts27 Feb 1976
Shankergouda Vs Garangouda and Others
Karnataka High Court · AIR 1976 Kar 204 : (1976) ILR (Kar) 1112 : (1976) 1 KarLJ 340
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts26 Feb 1976
S.P. Mohanlal, Bangalore Vs The Commissioner of Income Tax
Karnataka High Court · (1976) 02 KAR CK 0007
Income Tax Act, 1961 — Section 147 (a), 147 (b), 148
High Courts20 Feb 1976Dismissed
Union of India (UOI) and Others Vs I.T.C. Limited and Others
Karnataka High Court · (1979) 4 ELT 483 : (1976) ILR (Kar) 933
Central Excise Act, 1944 — Section 4, 4 (a), 4 (b)
High Courts20 Feb 1976
Sakina Bee Vs Mohamed Ameer Saheb and Others
Karnataka High Court · AIR 1976 Kar 226 : (1976) ILR (Kar) 1001 : (1976) 1 KarLJ 365
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Karnataka Rent Control Act, 1961 — Section 21 (1)