High Courts22 Dec 1960
Bagali Mommu Saheb and Others Vs Doddi Laxmi Bai and Another
Karnataka High Court · AIR 1961 Kar 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
COURT ARCHIVE
Karnataka High Court judgments, 1960
81 judgments · page 1 of 5
High Courts19 Dec 1960
Krishna Shetty and Others Vs Xavier Misquith and Others
Karnataka High Court · AIR 1961 Kar 242
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 81
High Courts15 Dec 1960
B. Iddinabba Abbu and Another Vs Abdulkadri Cheria Bava
Karnataka High Court · AIR 1961 Kar 146
Civil Procedure Code, 1908 (CPC) — Section 100 (1) (c), 103
High Courts08 Dec 1960
Thakunadu Narayndas Darbar Vs Khalilulla Saheb Abasheb Janvekar
Karnataka High Court · AIR 1962 Kar 14
Civil Procedure Code, 1908 (CPC) — Section 2 (12)Limitation Act, 1908 — Section 109, 120
High Courts07 Dec 1960
Malleshappa Hanamappa Vs State of Mysore
Karnataka High Court · (1961) ILR (Kar) 84 : (1961) 1 LLJ 479
Constitution of India, 1950 — Article 226, 309, 310Government of India Act, 1919 — Section 240 (1), 240 (2), 96 B
High Courts06 Dec 1960
Muniappa Vs C.A. Ramasetty and Another
Karnataka High Court · AIR 1961 Kar 166 : (1961) ILR (Kar) 231
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Nov 1960
S. Narayanappa and Brothers Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1961) 41 ITR 125
Income Tax Act, 1922 — Section 22 (2), 22 (4), 28 (1), 28 (1) (b), 66 (1)
High Courts25 Nov 1960
M. Enayatullah Mekhri and Others Vs Haji Saleh Mohammed Ahmed Sait and Others
Karnataka High Court · AIR 1961 Kar 102
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 16 Rule 12Limitation Act, 1908 — Section 171
High Courts18 Nov 1960
T. Krishnaswami Rao and Others Vs Dundappa and Others
Karnataka High Court · AIR 1962 Kar 17
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts18 Nov 1960
Gundila Manjappa Shetty Vs Manjakke Shedthi and Others
Karnataka High Court · AIR 1961 Kar 268 : (1961) ILR (Kar) 67
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32 (1), Order 21 Rule 32 (5)
High Courts03 Nov 1960
Belgaum Pioneer Urban Co-operative Credit Bank Ltd. Vs Sri Stayapromoda Thirth Guru Sri Satyabhidhy Thirth Sripadangalavaru Swamiji and Others
Karnataka High Court · AIR 1960 Kar 49
Contract Act, 1872 — Section 173, 175, 178
High Courts03 Nov 1960Allowed
Belgaum Pioneer Urban Co-operative Credit Bank Ltd. Vs Stayapromoda Thirth Guru Sri Satyabhidhy Thirth Sripadangalavaru Swamji and others
Karnataka High Court · AIR 1960 Kar 49
High Courts28 Oct 1960
G. Moogappa Vs The State
Karnataka High Court · AIR 1961 Kar 44 : (1961) CriLJ 285
Penal Code, 1860 (IPC) — Section 161, 165, 165 APrevention of Corruption Act, 1947 — Section 5 (2), 5 A, 5 A (c)
High Courts25 Oct 1960
Tippayya Kuppayya Vaidya Vs Rama Narayana Hegde and Others
Karnataka High Court · AIR 1961 Kar 131 : (1960) ILR (Kar) 1270
Bombay Tenancy and Agricultrual Lands Act, 1948 — Section 14, 14 (1)Transfer of Property Act, 1882 — Section 111 (g), 114, 117
High Courts24 Oct 1960
Mrs. Charles De Cournalay and Another Vs The State of Mysore
Karnataka High Court · (1961) CriLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 110, 112, 117 (3)
High Courts24 Oct 1960
Bapuram Vedavyasa Rao Vs Bapuram Narayan Rao and Another
Karnataka High Court · AIR 1962 Kar 18
Hindu Inheritance (Removal of Disabilities) Act, 1928 — Section 2Hindu Succession Act, 1956 — Section 28
High Courts13 Oct 1960
Hanumakka and Others Vs Narasamma and Others
Karnataka High Court · AIR 1962 Kar 3
High Courts10 Oct 1960
In Re: P. Abdul Sattar and Others
Karnataka High Court · AIR 1961 Kar 57 : (1961) CriLJ 291
Penal Code, 1860 (IPC) — Section 143, 148, 149, 332, 341
High Courts10 Oct 1960
In Re: Yeshwant Monu Dodamani and Others
Karnataka High Court · (1962) CriLJ 832
Forest Act, 1927 — Section 41Penal Code, 1860 (IPC) — Section 147, 148, 149, 395
High Courts08 Oct 1960
Raviappa Vs Nilakanta Rao and Others
Karnataka High Court · AIR 1962 Kar 53
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 139, 90