High Courts12 Jul 1960
Satappa Shidappa Shintre and Another Vs Hirachand Atmaram Shah
Karnataka High Court · AIR 1961 Kar 54
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47, 68
COURT ARCHIVE
Karnataka High Court judgments, 1960
81 judgments · page 3 of 5
High Courts11 Jul 1960
Deveeramma and Others Vs M.S. Nanjappa and Others
Karnataka High Court · AIR 1961 Kar 150
Succession Act, 1925 — Section 222, 232
High Courts08 Jul 1960
M.L. Sridharan and Others Vs M.L. Narasimhaswamy
Karnataka High Court · AIR 1960 Kar 320
High Courts07 Jul 1960
Vasudeva Rao (H.) Vs State of Mysore
Karnataka High Court · (1961) 2 LLJ 591
Factories Act, 1948 — Section 112, 6, 92Factories Rules — Rule 104, 105, 5 (3)
High Courts24 Jun 1960
Laxman Minaji Chaugule Vs Narayan Appayya Chaugule
Karnataka High Court · AIR 1961 Kar 172 : (1960) ILR (Kar) 883
Limitation Act, 1908 — Section 181, 182Stamp Act, 1899 — Section 2 (15)
High Courts21 Jun 1960
Rau Parsu Mardikhot Vs Kallappa Bahu Shetti
Karnataka High Court · AIR 1960 Kar 277 : (1960) ILR (Kar) 863
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11 (2) (i), Order 21 Rule 17 (1)
High Courts21 Jun 1960
Lakshminarayan Upadya Vs Narasimha Upadhya and Others
Karnataka High Court · AIR 1961 Kar 171 : (1960) ILR (Kar) 874
High Courts21 Jun 1960
Mallappa Vs Mallava
Karnataka High Court · AIR 1960 Kar 292 : (1960) ILR (Kar) 867
Bombay Civil Courts Act, 1869 — Section 8Hindu Marriage Act, 1955 — Section 11, 12, 3 (b)
High Courts20 Jun 1960
Ananthamathi and Others Vs Thochappa Shetty and Another
Karnataka High Court · AIR 1960 Kar 304 : (1960) ILR (Kar) 844
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 2 Rule 2, 11, 43
High Courts14 Jun 1960Dismissed
In re Ningappa Balappa Hadli and another
Karnataka High Court · AIR 1960 Kar 294
High Courts14 Jun 1960
Manohar Vinayak Kudtarkar Vs The Collector, Central Excise, Bangalore and Another
Karnataka High Court · AIR 1961 Kar 263 : (1961) CriLJ 791 : (1960) ILR (Kar) 683
Land Customs Act, 1924 — Section 7 (1) (c)Sea Customs Act, 1878 — Section 167, 178 A, 182
High Courts14 Jun 1960
In Re: Ningappa Balappa Hadli and Another
Karnataka High Court · (1960) CriLJ 1472
Criminal Procedure Code, 1973 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 325
High Courts09 Jun 1960
Venkatappa and Others Vs Nagappa
Karnataka High Court · AIR 1960 Kar 323 : (1960) ILR (Kar) 726
Hindu Women Rights Act, 1933 — Section 18, 18 (1), 18 (1) (a), 3 (1)
High Courts08 Jun 1960
Agadi Lakshminarayana Chetty and Another Vs Hirachand
Karnataka High Court · AIR 1960 Kar 317 : (1960) ILR (Kar) 830
Easements Act, 1882 — Section 15
High Courts01 Jun 1960
Neenakshamma and Others Vs N.S. Aswathanarayana
Karnataka High Court · AIR 1961 Kar 193
Mysore Hindu Women Right to Property Act, 1933 — Section 8 (1) (d)
High Courts31 May 1960
Basappa Bhimappa Doddamani Vs State
Karnataka High Court · AIR 1961 Kar 21 : (1961) CriLJ 120 : (1960) ILR (Kar) 571
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302
High Courts30 May 1960
Vasudava Bhatta Vs Srimad Ananheswar Temple, Manjeshwar and Others
Karnataka High Court · AIR 1962 Kar 155
Court Fees Act, 1870 — Section 7 (ix)
High Courts30 May 1960
Doddamane G. Shankarappa Vs Marulusiddiah
Karnataka High Court · AIR 1960 Kar 278
Limitation Act, 1908 — Section 120, 62, 96, 97
High Courts27 Apr 1960
Shankaragouda Vs Sirur Veerabhadrappa
Karnataka High Court · AIR 1963 Kar 81 : (1960) ILR (Kar) 766
Constitution of India, 1950 — Article 191Representation of the Peoples Act, 1951 — Section 100, 100 (1) (b), 116 A, 123
High Courts22 Apr 1960
Bhima Rama Jadhav Vs Abdul Rashid
Karnataka High Court · AIR 1961 Kar 175 : (1960) ILR (Kar) 652
Hereditary Offices Act, 1874 — Section 5Transfer of Property Act, 1882 — Section 10