High Courts15 Jan 1960
Ullal Venkatraya Kini Vs Louis Souza
Karnataka High Court · AIR 1960 Kar 209 : (1960) ILR (Kar) 341
Civil Procedure Code, 1908 (CPC) — Section 115Madras Cultivating Tenants Protection Act, 1955 — Section 3 (3), 6
COURT ARCHIVE
Karnataka High Court judgments, 1960
81 judgments · page 5 of 5