Nagawwa Vs Veeranna Shivalingappa Koujalagi and Others
Karnataka High Court · (1975) CriLJ 1367
COURT ARCHIVE
142 judgments · page 1 of 8
Karnataka High Court · (1975) CriLJ 1367
Karnataka High Court · AIR 1975 Kar 203 : (1975) 2 KarLJ 35
Karnataka High Court · AIR 1975 Kar 162 : (1975) ILR (Kar) 1000 : (1975) 1 KarLJ 506
Karnataka High Court · AIR 1975 Kar 205 : (1975) 1 KarLJ 476
Karnataka High Court · AIR 1975 Kar 132 : (1975) 1 KarLJ 475
Karnataka High Court · AIR 1975 Kar 133 : (1975) ILR (Kar) 644 : (1975) 1 KarLJ 416
Karnataka High Court · AIR 1975 Kar 206 : (1975) ILR (Kar) 989 : (1975) 1 KarLJ 409
Karnataka High Court · (1975) 101 ITR 265
Karnataka High Court · (1975) CriLJ 1363
Karnataka High Court · AIR 1975 Kar 171 : (1975) 1 KarLJ 401
Karnataka High Court · AIR 1975 Kar 166 : (1975) ILR (Kar) 621
Karnataka High Court · AIR 1975 Kar 37 : (1975) ILR (Kar) 481 : (1975) 1 KarLJ 419
Karnataka High Court · AIR 1975 Kar 47 : (1975) ILR (Kar) 313 : (1975) 1 KarLJ 386
Karnataka High Court · AIR 1975 Kar 159 : (1975) ILR (Kar) 553 : (1975) 1 KarLJ 236
Karnataka High Court · (1974) ACJ 522 : AIR 1975 Kar 18 : (1974) 2 KarLJ 433
Karnataka High Court · AIR 1975 Kar 109 : (1975) ILR (Kar) 252 : (1975) 1 KarLJ 333
Karnataka High Court · AIR 1975 Kar 111 : (1975) ILR (Kar) 739 : (1974) 2 KarLJ 484
Karnataka High Court · AIR 1975 Kar 114 : (1975) 1 KarLJ 229
Karnataka High Court · (1975) ILR (Kar) 597 : (1975) 35 STC 109
Karnataka High Court · AIR 1975 Kar 134 : (1975) ILR (Kar) 537 : (1975) 1 KarLJ 306