Lalita Shivaram Ubhaykar Vs Commercial Tax Officer, XII Circle, Bangalore-9 and Another
Karnataka High Court · (1975) 35 STC 267
COURT ARCHIVE
142 judgments · page 3 of 8
Karnataka High Court · (1975) 35 STC 267
Karnataka High Court · (1975) ACJ 222
Karnataka High Court · AIR 1975 Kar 137 : (1974) ILR (Kar) 1533 : (1975) 1 KarLJ 96
Karnataka High Court · AIR 1975 Kar 17 : (1975) ILR (Kar) 322 : (1975) 1 KarLJ 87
Karnataka High Court · AIR 1975 Kar 146 : (1975) ILR (Kar) 263 : (1975) 1 KarLJ 122
Karnataka High Court · (1975) 36 STC 222
Karnataka High Court · (1975) CriLJ 746
Karnataka High Court · (1975) 99 ITR 94 : (1975) 1 KarLJ 120
Karnataka High Court · (1975) 101 ITR 838 : (1974) 2 KarLJ 463
Karnataka High Court · AIR 1975 Kar 121 : (1974) ILR (Kar) 1492 : (1975) 1 KarLJ 83
Karnataka High Court · AIR 1975 Kar 150 : (1974) ILR (Kar) 1439 : (1975) 1 KarLJ 114
Karnataka High Court · AIR 1975 Kar 5 : (1974) ILR (Kar) 1485 : (1975) 1 KarLJ 79
Karnataka High Court · (1975) 35 STC 439
Karnataka High Court · (1975) 35 STC 332
Karnataka High Court · AIR 1975 Kar 7 : (1974) ILR (Kar) 1473 : (1975) 1 KarLJ 66
Karnataka High Court · AIR 1975 Kar 122 : (1975) ILR (Kar) 127 : (1975) 1 KarLJ 1
Karnataka High Court · AIR 1975 Kar 15 : (1974) ILR (Kar) 1517 : (1974) 2 KarLJ 307
Karnataka High Court · (1975) 35 STC 403
Karnataka High Court · AIR 1975 Kar 174 : (1975) ILR (Kar) 41 : (1975) 1 KarLJ 23
Karnataka High Court · (1975) ACJ 113