Y. Laxman Vs Commercial Tax Officer, 1st Circle, Udipi and Another
Karnataka High Court · (1975) 35 STC 393
COURT ARCHIVE
142 judgments · page 4 of 8
Karnataka High Court · (1975) 35 STC 393
Karnataka High Court · (1975) 35 STC 484
Karnataka High Court · AIR 1975 Kar 124 : (1974) ILR (Kar) 1467 : (1975) 1 KarLJ 14
Karnataka High Court · AIR 1975 Kar 51 : (1974) ILR (Kar) 1385 : (1974) 2 KarLJ 427
Karnataka High Court · (1974) ILR (Kar) 1459
Karnataka High Court · (1975) 35 STC 465
Karnataka High Court · (1975) 36 STC 91
Karnataka High Court · AIR 1975 Kar 143 : (1974) 2 KarLJ 467
Karnataka High Court · (1975) ACJ 307 : AIR 1975 Kar 138 : (1975) ILR (Kar) 980 : (1974) 2 KarLJ 495
Karnataka High Court · AIR 1975 Kar 179 : (1975) ILR (Kar) 25 : (1975) 1 KarLJ 105
Karnataka High Court · AIR 1975 Kar 140 : (1974) ILR (Kar) 1361 : (1974) 2 KarLJ 453
Karnataka High Court · AIR 1975 Kar 126 : (1974) ILR (Kar) 1357 : (1974) 2 KarLJ 398
Karnataka High Court · (1974) 34 STC 257
Karnataka High Court · (1975) ACJ 50 : AIR 1975 Kar 73 : (1974) ILR (Kar) 1239 : (1975) 1 KarLJ 3
Karnataka High Court · AIR 1975 Kar 127 : (1974) ILR (Kar) 1147
Karnataka High Court · AIR 1975 Kar 142 : (1974) ILR (Kar) 1382 : (1974) 2 KarLJ 376
Karnataka High Court · (1975) CriLJ 747
Karnataka High Court · (1975) CriLJ 335
Karnataka High Court · AIR 1975 Kar 3 : (1974) ILR (Kar) 1390 : (1974) 2 KarLJ 268
Karnataka High Court · AIR 1975 Kar 23 : (1974) ILR (Kar) 1394 : (1974) 2 KarLJ 422