High Courts28 Mar 1974
Hadali Rajeeva Shetty Vs Manjayya Shetty and Others
Karnataka High Court · AIR 1974 Kar 153
COURT ARCHIVE
Karnataka High Court judgments, 1974
142 judgments · page 6 of 8
High Courts25 Mar 1974
R.V. Govindarajulu and Others (Representatives of Late Raja Venkatram Chetty) Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1975) ILR (Kar) 114 : (1975) 100 ITR 621
Income Tax Act, 1961 — Section 256 (1), 4
High Courts25 Mar 1974
Husseinsab Imamsab Ballekkai and Another Vs Veerabhadrappa Mallappa Guledgud and Others
Karnataka High Court · AIR 1975 Kar 13 : (1974) ILR (Kar) 969 : (1974) 2 KarLJ 56
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 54Partition Act, 1893 — Section 2
High Courts21 Mar 1974
Rangarao Ramarao Deshpande Vs Channappa Basappa Lakamanahalli and Others
Karnataka High Court · AIR 1975 Kar 155 : (1974) ILR (Kar) 797 : (1974) 2 KarLJ 208
Specific Relief Act, 1963 — Section 27 A, 34Transfer of Property Act, 1882 — Section 111 (d), 53 A
High Courts21 Mar 1974
B. Srinivasa Reddy and Another Vs Khatumbi and Others
Karnataka High Court · (1974) ACJ 426 : AIR 1975 Kar 193 : (1974) ILR (Kar) 994 : (1974) 2 KarLJ 213
Karnataka Motor Vehicles Rules, 1963 — Rule 343, 346, 360Motor Vehicles Act, 1939 — Section 110 A, 110 D, 96 (1), 96 (2)
High Courts20 Mar 1974
Ramachandra Manjanath Kamath Vs Jagannath Laxman Prabhu and Others
Karnataka High Court · AIR 1974 Kar 156
High Courts18 Mar 1974
Veerabhadraiah Vs Muddamma
Karnataka High Court · AIR 1975 Kar 160 : (1974) ILR (Kar) 794 : (1974) 2 KarLJ 187
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts17 Mar 1974
Commissioner of Income Tax, Bangalore Vs Sundaram and Others
Karnataka High Court · (1976) 104 ITR 66 : (1974) 2 KarLJ 499
Income Tax Act, 1961 — Section 20 (3), 293Income Tax Rules, 1962 — Rule 9
High Courts15 Mar 1974
Mahadev Vs Bainabai
Karnataka High Court · AIR 1975 Kar 79 : (1974) ILR (Kar) 787 : (1974) 2 KarLJ 184
Hindu Adoption and Maintenance Act, 1956 — Section 16
High Courts15 Mar 1974
The State of Mysore Vs Sri Murarao Narasinga Rao and Muthalik Desai and Another
Karnataka High Court · AIR 1974 Kar 147
High Courts14 Mar 1974
Bhutha Vs Baburao
Karnataka High Court · AIR 1975 Kar 101 : (1974) ILR (Kar) 814 : (1974) 2 KarLJ 164
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1 (1), Order 23 Rule 1 (2)
High Courts13 Mar 1974
Albert D''Souza and Others Vs The Divisional Controller and Deputy General Manager, Mysore State Road Transport Corporation, Hassan Division, Hassan
Karnataka High Court · AIR 1975 Kar 82 : (1974) ILR (Kar) 809
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11D, 115, 96Karnataka Civil Courts Act, 1964 — Section 20
High Courts07 Mar 1974
Nanjamma Vs Chandrappa
Karnataka High Court · AIR 1975 Kar 196 : (1974) ILR (Kar) 782 : (1974) 2 KarLJ 156
Hindu Women Rights to Property Act, 1937 — Section 8 (1), 8 (1) (a), 8 (1) (d)
High Courts06 Mar 1974
Abdul Ghani Vs State of Karnataka and Another
Karnataka High Court · (1975) CriLJ 475
Criminal Procedure Code, 1973 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 7
High Courts04 Mar 1974
Commissioner of Income Tax Vs B.C. Srinivasa Setty
Karnataka High Court · (1975) ILR (Kar) 107 : (1974) 96 ITR 667 : (1974) 2 KarLJ 261
Income Tax Act, 1961 — Section 263, 45, 47 (ii)
High Courts28 Feb 1974
Gowranna and Another Vs Basavana Gowd
Karnataka High Court · AIR 1975 Kar 84
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 60, 60 (1) (c)Transfer of Property Act, 1882 — Section 60
High Courts28 Feb 1974
Chandrappa Vs The Divisional Commissioner, Gulbarga Division and Others
Karnataka High Court · AIR 1975 Kar 12 : (1974) ILR (Kar) 946 : (1974) 2 KarLJ 133
Constitution of India, 1950 — Article 226
High Courts26 Feb 1974
D.B. Navalgundkar and Co. Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1975) 98 ITR 675
Income Tax Act, 1961 — Section 139, 271 (1) (a)
High Courts22 Feb 1974
Sterling Construction and Trading Company Vs Income Tax Officer and Another
Karnataka High Court · (1974) ILR (Kar) 1193 : (1976) 102 ITR 47 : (1974) 2 KarLJ 257
Income Tax Act, 1961 — Section 264, 297 (2) (b)