High Courts15 Dec 1975
Khadi and Village Industries Commission, Bombay Vs N.S. Pai
Karnataka High Court · AIR 1976 Kar 85 : (1976) ILR (Kar) 310
Khadi and Village Industries Commission Act, 1956 — Section 19 B, 19 B (1), 19 B (2), 19 B (4)
COURT ARCHIVE
Karnataka High Court judgments, 1975
107 judgments · page 1 of 6
High Courts03 Dec 1975
The Links, Advertisers and Business Promoters Vs The Commissioner, Corporation of The City of Bangalore, Bangalore and The Judicial Magistrate, First Class, First Court, Bangalore City
Karnataka High Court · (1976) 5 CTR 141 : (1976) ILR (Kar) 441 : (1976) 1 KarLJ 131
Constitution of India, 1950 — Article 226Madras City Municipal Corporation Act — Section 129 A
High Courts03 Dec 1975
Madappa and Others Vs The State of Karnataka and Others
Karnataka High Court · AIR 1976 Kar 51 : (1976) ILR (Kar) 652 : (1976) 1 KarLJ 138
Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3 (1), 3 (2), 3 (4)Karnataka Acquisition of Land for Grant of House sites Rules, 1973 — Rule 6, 6 (3)
High Courts03 Dec 1975
K.G. Virupaxayya Vs The State of Karnataka and Others
Karnataka High Court · AIR 1976 Kar 122 : (1976) ILR (Kar) 650 : (1976) 1 KarLJ 141
Karnataka Land Reforms Act, 1961 — Section 112 B, 67
High Courts28 Nov 1975
B. Martin Vs The Union of India and Others
Karnataka High Court · AIR 1976 Kar 144 : (1976) 1 KarLJ 128
Central Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 15Constitution of India, 1950 — Article 311 (2)
High Courts28 Nov 1975
M/S. S. SHIRAGANNAVAR and BROS. and Others Vs THE STATE OF KARNATAKA and Another
Karnataka High Court · (1976) 5 CTR 126B
Karnataka Sales Tax Act (Second Amendment) Act, 1975 — Section 3Karnataka Sales Tax Act, 1957 — Section 18 (3), 6 B
High Courts28 Nov 1975
S.S. Shiragannavar and Bros. and Others Vs The State of Karnataka and Another
Karnataka High Court · (1976) ILR (Kar) 462 : (1976) 1 KarLJ 236 : (1976) 37 STC 407
Karnataka Sales Tax Act, 1957 — Section 18 (3), 5, 6 B
High Courts28 Nov 1975
B. Martin Vs Union of India and Others
Karnataka High Court · (1976) ILR (Kar) 645 : (1976) 2 LLJ 147
Central Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 15Constitution of India, 1950 — Article 311 (2)
High Courts28 Nov 1975
Gurupadayya Nagayya Horaginamath Vs Mahadu Arjun Nidoni and Another
Karnataka High Court · AIR 1976 Kar 66 : (1976) ILR (Kar) 151 : (1976) 1 KarLJ 4
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Karnataka Land Reforms (Second Amendment and Miscellaneous Provisions) Act, 1974 — Section 4
High Courts26 Nov 1975
P.N. Subramaniyam and Others Vs The State of Karnataka and Others
Karnataka High Court · AIR 1976 Kar 123 : (1976) ILR (Kar) 641 : (1976) 1 KarLJ 17
Constitution of India, 1950 — Article 14, 19, 31Karnataka Land Reforms Act, 1961 — Section 4, 48, 48 A
High Courts25 Nov 1975
Saraswathi Sundaram and Another Vs The Assistant Commissioner and Land Acquisition Officer, Bangalore
Karnataka High Court · AIR 1976 Kar 124 : (1976) ILR (Kar) 128 : (1976) 1 KarLJ 1
Land Acquisition Act, 1894 — Section 18, 4 (1), 6
High Courts21 Nov 1975
M.N. Ramachandra Setty Vs Sub-Inspector of Police and Another
Karnataka High Court · (1976) CriLJ 1145
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6 A
High Courts21 Nov 1975
Lakshminarasamma and Others Vs C.V. Raghavachar and Others
Karnataka High Court · AIR 1976 Kar 209 : (1976) 1 KarLJ 114
Karnataka Money Lenders Act, 1961 — Section 26
High Courts17 Nov 1975
Kenche Gowda Vs The Karnataka Revenue Appellate Tribunal and Others
Karnataka High Court · AIR 1976 Kar 127 : (1976) ILR (Kar) 637 : (1976) 1 KarLJ 124
Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 3, 94, 94 (3)
High Courts13 Nov 1975
Gousmohoddin Gajabur Saheb Bhagwan and Another Vs Appasaheb
Karnataka High Court · AIR 1976 Kar 90 : (1976) ILR (Kar) 681 : (1976) 1 KarLJ 543
High Courts10 Nov 1975
K.N. Kama Setty Vs The Karnataka State Transport Appellate Tribunal and Others
Karnataka High Court · AIR 1976 Kar 17 : (1976) ILR (Kar) 456 : (1976) 1 KarLJ 21
Motor Vehicles Act, 1939 — Section 47
High Courts05 Nov 1975
N. Jayadevappa Vs G. Nanjundappa and Another
Karnataka High Court · AIR 1976 Kar 27 : (1976) ILR (Kar) 564 : (1976) 1 KarLJ 19
High Courts03 Nov 1975
R. Srinivasa Vs K.M. Parasivamurthy and Others
Karnataka High Court · (1976) ACJ 45 : AIR 1976 Kar 92 : (1976) 1 KarLJ 7
Motor Vehicles Act, 1939 — Section 110 A
High Courts28 Oct 1975
Venkangouda Rangangouda Rangangoundar and Others Vs Virabhadrappa Parappa Angadi
Karnataka High Court · (1976) CriLJ 572
Criminal Procedure Code, 1973 (CrPC) — Section 11 (1), 9 (4), 9 (5)Penal Code, 1860 (IPC) — Section 34, 352, 506
High Courts28 Oct 1975
Ganesh Narayana Hegde and Others Vs The Commercial Tax Officer, Sirsi (N.K.) and Others
Karnataka High Court · (1976) ILR (Kar) 580 : (1976) 37 STC 567
Criminal Procedure Code, 1973 (CrPC) — Section 421, 421 (1)Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4)