High Courts01 Dec 2021Dismissed
All India Union Bank Officer's Federation & Others Vs Union Bank Of India & Others
Karnataka High Court · (2021) 12 KAR CK 0002
COURT ARCHIVE
Karnataka High Court judgments, 2021
231 judgments · page 1 of 12
High Courts01 Dec 2021Dismissed
All India Union Bank Officer'S Federation Vs Union Bank Of India & Others
Karnataka High Court · (2021) 12 KAR CK 0001
High Courts30 Nov 2021Disposed Of
Mahadevi Vs State Of Karnataka & Others
Karnataka High Court · (2021) 11 KAR CK 0025
High Courts30 Nov 2021Dismissed
Tumkuru Zilla Amateur Kabbadi Association & Others Vs State Of Karnataka & Others
Karnataka High Court · (2021) 11 KAR CK 0024
Constitution Of India, 1950 — Article 12, 226, 227
High Courts30 Nov 2021
Kumari V Vs State Of Karnataka & Others
Karnataka High Court · (2021) 11 KAR CK 0023
Constitution Of India, 1950 — Article 21
High Courts29 Nov 2021Disposed Of
D Ranjan Vs State Of Karnataka
Karnataka High Court · (2021) 11 KAR CK 0022
High Courts25 Nov 2021Disposed Of
Sharavva Lamani Vs State Of Karnataka
Karnataka High Court · (2021) 11 KAR CK 0021
High Courts19 Nov 2021Dismissed
Shrinidhi Gowda & Others Vs State Of Karnataka & Others
Karnataka High Court · (2021) 11 KAR CK 0015
High Courts19 Nov 2021Disposed Of
Shi Ju Pasha @ Juber Pasha Vs State Of Karnataka
Karnataka High Court · (2021) 11 KAR CK 0014
High Courts19 Nov 2021Disposed Of
Dr. Manjunatha J Vs Union Of India & Others
Karnataka High Court · (2021) 11 KAR CK 0013
Indian Administrative Service (Appointment By Selection) Regulations, 1997 — Regulation 3, 4
High Courts18 Nov 2021Dismissed
Chandrahasa Bhandary Vs State Of Karnataka
Karnataka High Court · (2021) 11 KAR CK 0016
Karnataka Land Revenue Act, 1964 — Section 79, 79(2)
High Courts17 Nov 2021Allowed
Savitramma & Others Vs State Of Karnataka
Karnataka High Court · (2021) 11 KAR CK 0020
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts17 Nov 2021Disposed Of
K C Chidananda Vs Chief Executive Officer Executive Member And Executive Member, Karnataka Industrial Area Development Board
Karnataka High Court · (2021) 11 KAR CK 0012
High Courts16 Nov 2021
Arun Kumar M Vs Reserve Bank Of India
Karnataka High Court · (2021) 11 KAR CK 0010
High Courts16 Nov 2021Disposed Of
Mohammed Muzzamil Vs State Of Karnataka & Others
Karnataka High Court · (2021) 11 KAR CK 0009
Waqf Act, 1995 — Section 83(1), 83(2)
High Courts15 Nov 2021Disposed Of
G Chandrashekar Vs Authorized Officer State Bank Of India & Others
Karnataka High Court · (2021) 11 KAR CK 0008
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(4A)
High Courts15 Nov 2021Disposed Of
Nidhi S.Shettigar Vs Rajiv Gandhi Univeristy Of Health
Karnataka High Court · (2021) 11 KAR CK 0007
High Courts12 Nov 2021Dismissed
Renuka Y. & Others Vs State Of Karnataka & Others
Karnataka High Court · (2021) 11 KAR CK 0004
High Courts11 Nov 2021Allowed
Chandrashekhar Vs Assessing Officer, JCIT (OSD)- Cent Cir 1(3) BLR & Others
Karnataka High Court · (2021) 11 KAR CK 0005
High Courts10 Nov 2021Allowed
Vidyasagar Vs State Of Karnataka
Karnataka High Court · (2021) 11 KAR CK 0006
Code Of Criminal Procedure, 1973 — Section 164(5), 376, 439Indian Penal Code, 1860 — Section 343, 363, 366(A), 376(2)(N), 448Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6