Sri Venkataramegowda R.K. Vs Election Officer, Rajya Vakkaligara Sangha (R), Deputy Registrar of Co-operatives, Election Officer, Rajya Vakkaligara Sangha and Rajya Vakkaligara Sangha
Karnataka High Court · (2014) 2 AKR 47 : (2014) 2 KarLJ 578
COURT ARCHIVE
3,288 judgments · page 1 of 165
Karnataka High Court · (2014) 2 AKR 47 : (2014) 2 KarLJ 578
Karnataka High Court · (2014) 1 KarLJ 658
Karnataka High Court · (2014) ILR (Kar) 3175 : (2014) 1 KCCR 743
Karnataka High Court · (2014) 2 AKR 4 : (2014) 1 KCCR 747
Karnataka High Court · (2013) 12 KAR CK 0403
Karnataka High Court · (2013) 12 KAR CK 0402
Karnataka High Court · (2013) 12 KAR CK 0229
Karnataka High Court · (2013) 12 KAR CK 0228
Karnataka High Court · (2014) 1 KarLJ 557
Karnataka High Court · (2014) 2 BC 625 : (2014) 1 KarLJ 571
Karnataka High Court · (2014) 3 AKR 455 : (2014) 3 KCCR 2492
Karnataka High Court · (2014) 1 KCCR 874
Karnataka High Court · (2014) ILR (Kar) 3266 : (2014) 1 KCCR 776
Karnataka High Court · (2014) ILR (Kar) 1311 : (2014) 1 KCCR 850
Karnataka High Court · (2014) 1 KCCR 659
Karnataka High Court · (2014) 3 AKR 113 : (2014) ILR (Kar) 2358
Karnataka High Court · (2014) 3 AKR 206 : (2014) 2 KarLJ 600
Karnataka High Court · (2014) 3 AKR 75 : (2014) 2 KarLJ 437
Karnataka High Court · (2014) 267 CTR 40 : (2014) 362 ITR 279