COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 162 of 165

High Courts08 Jan 2013

Sri. M.H. Mahabaleshwar Vs The Joint Registrar of Co-operative Societies Limited, The Disciplinary Authority and Executive Committee and The Davangere Urban Co-operative Bank Limited

Karnataka High Court · (2013) 2 AKR 383 : (2014) ILR (Kar) 1937 : (2013) 2 KarLJ 505 : (2013) 1 KCCR 859

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High Courts08 Jan 2013

Mahima Charan and Others Vs Kanyakumari

Karnataka High Court · (2013) 2 KCCR 1266

Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts08 Jan 2013

Govind Traders Dealing in Cotton and Cotton Seeds Vs Amrutlal Shantilal Shah General Merchant and Commission Agent, APMC Yard

Karnataka High Court · (2013) 1 KCCR 131

Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts08 Jan 2013

Commissioner of Income Tax Vs Rajasthan Jain Charitable Trust

Karnataka High Court · (2013) 351 ITR 354 : (2013) 214 TAXMAN 198

Income Tax Act, 1961 — Section 2(15), 260A, 80G(5)

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High Courts07 Jan 2013

Commissioner of Income Tax Vs Wipro Finance Ltd.

Karnataka High Court · (2013) 351 ITR 153 : (2013) 75 KarLJ 286 : (2013) 213 TAXMAN 293

Income Tax Act, 1961 — Section 260A

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High Courts07 Jan 2013Allowed

Akram Pasha @ Akram @ Rider Vs The Station House Officer Vijayanagara Police Station, Mysore City, Mysore-570017

Karnataka High Court · (2013) 2 KCCR 1269

Penal Code, 1860 (IPC) — Section 394

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High Courts07 Jan 2013Allowed

Sachin K.R. Vs State of Karnataka

Karnataka High Court · (2013) 2 KCCR 1487

Penal Code, 1860 (IPC) — Section 306

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High Courts07 Jan 2013Allowed

Sri. Prakash Reddy Vs The State

Karnataka High Court · (2013) 2 KCCR 1492

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120-B, 143, 144, 147, 148

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High Courts07 Jan 2013Allowed

Nellira Kavan and Nellira Saran Vs The State of Karnataka

Karnataka High Court · (2013) 2 KCCR 1174

Penal Code, 1860 (IPC) — Section 307

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High Courts07 Jan 2013Dismissed

The Divisional Controller Nekrtc, Yadgir Division Vs Bhimaraya Hosamani

Karnataka High Court · (2013) 2 KCCR 1187

Industrial Disputes Act, 1947 — Section 33(2)(b), 33A

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High Courts07 Jan 2013

Sysarris Software (P.) Ltd. Vs Deputy Commissioner of Income Tax, Bengaluru

Karnataka High Court · (2013) 257 CTR 201 : (2013) 352 ITR 448 : (2013) 213 TAXMAN 352

Income Tax Act, 1961 — Section 148

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High Courts07 Jan 2013

The Commissioner of Income Tax and Another Vs M.D. Yashodharan

Karnataka High Court · (2013) 75 KarLJ 407

Income Tax Act, 1961 — Section 254, 260-A, 268-A

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High Courts04 Jan 2013Dismissed

Dr. Bheemashanker and Others Vs Sri Tushar Girimath and Others

Karnataka High Court · (2013) 2 KCCR 1273

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High Courts04 Jan 2013

The State Vs Nagappa

Karnataka High Court · (2013) 2 KCCR 1485

Electricity Act, 2003 — Section 136Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 149, 379

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High Courts04 Jan 2013

Sri Chandra Vs The Additional Commissioner (East) and Others

Karnataka High Court · (2013) 1 KCCR 143

Karnataka Municipal Corporations Act, 1976 — Section 114-A

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High Courts04 Jan 2013Allowed

H.C. Karigowda @ Srinivasa and Others Vs State of Karnataka

Karnataka High Court · (2013) ILR (Kar) 992 : (2013) 3 KCCR 2014

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 120B, 149, 302, 341, 427

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High Courts04 Jan 2013

National B.Ed. College and others Vs Registrar Gulbarga University, Gulbarga-585106

Karnataka High Court · (2013) 01 KAR CK 0146

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High Courts04 Jan 2013

Hunasavadi Rajan Rao and A.C. Gopal Bhat Vs The State of Karnataka

Karnataka High Court · (2013) 01 KAR CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 499, 501, 502

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High Courts04 Jan 2013

Indira Gandhi B. Ed. College and Others Vs Registrar, Gulbarga University

Karnataka High Court · (2013) 2 AKR 289

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High Courts03 Jan 2013

Graeson Jose Vs Aruna Institute of Nursing Sciences and Another

Karnataka High Court · (2013) 1 KCCR 147

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